High Courts12 May 2009Dismissed
Smt. Jameela and Another Vs Smt. Jaitoon and Others
Uttarakhand High Court · (2009) 2 UC 1280
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 935 of 1,058
High Courts12 May 2009Allowed
Ganga Ram Petwal Vs State of U.P.
Uttarakhand High Court · (2009) NCC 864
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5, 7Uttar Pradesh Vigilance Establishment Act, 1965 — Section 3
High Courts11 May 2009
Arvind Mohan Badoni Vs Additional District Judge III and Others
Uttarakhand High Court · (2009) 2 UC 1137 : (2009) 1 UD 561
Constitution of India, 1950 — Article 226, 227
High Courts11 May 2009
Baldev and Others Vs The State
Uttarakhand High Court · (2009) 05 UK CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts08 May 2009Dismissed
Commissioner of Income Tax and Another Vs Iqbalpur Co-operative Cane Development Union Ltd.
Uttarakhand High Court · (2010) 230 CTR 95 : (2009) 1 UD 597
Income Tax Act, 1961 — Section 80P
High Courts07 May 2009Dismissed
Smt. (Dr.) Dhaneshwari Ghildiyal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 05 UK CK 0043
Constitution of India, 1950 — Article 12, 14, 226
High Courts07 May 2009
Tulsa Ram and Another Vs State of Uttaranchal
Uttarakhand High Court · (2010) 1 NCC 256 : (2009) 3 UC 1599
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304A, 333, 34, 364
High Courts05 May 2009Dismissed
Raja Mohammed Amir Mohammed Khan Vs Metropole Hostels Pvt. Ltd.
Uttarakhand High Court · AIR 2010 Utt 7 : (2009) 2 UC 1150 : (2009) 1 UD 549
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts05 May 2009Dismissed
State of Uttarakhand Vs Jaiveer Singh
Uttarakhand High Court · (2009) 05 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 362, 363, 366
High Courts04 May 2009Dismissed
Ms. Shalini Dadar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2009) 2 UC 1220
Succession Act, 1925 — Section 15, 16, 4, 5, 6
High Courts04 May 2009Allowed
The Oriental Insurance Company Ltd. Vs Sri Kesar Singh Bisht and Others
Uttarakhand High Court · (2009) 3 UC 1428 : (2009) 2 UC 1237 : (2009) 2 UD 39
Motor Vehicles Act, 1988 — Section 10, 173, 2, 3, 75
High Courts04 May 2009
United India Insurance Company Ltd. Vs Smt. Basanti Devi and Others
Uttarakhand High Court · (2009) 05 UK CK 0045
Motor Vehicles Act, 1988 — Section 173
High Courts04 May 2009
United India Insurance Company Ltd. Vs Smt. Neema Parihar and Others
Uttarakhand High Court · (2009) 2 UC 1251 : (2009) 1 UD 603
Motor Vehicles Act, 1988 — Section 170, 173
High Courts04 May 2009Dismissed
Mohinder Kaur Dhillon and Others Vs Smt. Sawinder Kaur Dhillon and Others
Uttarakhand High Court · (2009) 05 UK CK 0037
Civil Procedure Code, 1908 (CPC) — Section 96Succession Act, 1925 — Section 372, 375, 376
High Courts04 May 2009Dismissed
Jagdish Singh Vs State of Uttrakhand
Uttarakhand High Court · (2010) 1 NCC 61 : (2009) 2 UC 1354
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 326
High Courts04 May 2009
Commissioner, Commercial Tax, (Earlier Trade Tax) Vs J.K. Ghai
Uttarakhand High Court · (2009) 1 UD 535 : (2010) 27 VST 567
Uttar Pradesh Trade Tax Act, 1948 — Section 10, 8D, 8D(5)
High Courts01 May 2009Dismissed
Kalyan Singh Vs Diwan Singh and Another
Uttarakhand High Court · AIR 2010 Utt 1 : (2009) 1 UD 552
Constitution of India, 1950 — Article 226
High Courts01 May 2009Dismissed
Jyoti Swarup Vs Deputy Director of Consolidation, Udham Singh Nagar and Others
Uttarakhand High Court · (2009) 2 UC 1324
Constitution of India, 1950 — Article 227Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 171(2)
High Courts01 May 2009Allowed
Bhuwan Singh Rawat Vs M/s. ICICI Lombard Pvt. Motor General Insurer
Uttarakhand High Court · (2009) 2 UC 1018
Motor Vehicles Act, 1988 — Section 173
High Courts01 May 2009
Purshottam Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 05 UK CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19