High Courts16 Jun 2009Allowed
Prakash Chandra and another Vs State of Uttarakhand and another
Uttarakhand High Court · (2009) 3 UC 1440
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 932 of 1,058
High Courts16 Jun 2009Dismissed
The New India Assurance Co. Ltd. Vs Durga Prasad and Others
Uttarakhand High Court · (2009) 06 UK CK 0014
Motor Vehicles Act, 1988 — Section 170, 173
High Courts16 Jun 2009Allowed
Prakash Chandra and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2009) 3 UC 1440
Constitution of India, 1950 — Article 14, 16
High Courts15 Jun 2009Dismissed
Vishambar Vs State of Uttarakhand
Uttarakhand High Court · (2009) 06 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 498A
High Courts15 Jun 2009
Sher Singh Vs The State
Uttarakhand High Court · (2009) 06 UK CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374, 376Penal Code, 1860 (IPC) — Section 376
High Courts15 Jun 2009Dismissed
Manmohan Singh Bisht Vs State of Uttarakhand and Others Raj Kumar Bansal and Inderpreet Singh Vs State of Uttarakhand and others Uttarakhand Road Transport Corporation Vs Union of India (UOI)
Uttarakhand High Court · (2009) 06 UK CK 0004
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 102, 104, 2, 68, 71
High Courts12 Jun 2009Allowed
Sri Sunil Madan Vs Sri Bela Ram Batra
Uttarakhand High Court · (2009) 3 UC 1631
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1, 151
High Courts12 Jun 2009
National Insurance Company Ltd. Vs Smt. Ansuya Devi and Others
Uttarakhand High Court · (2009) 06 UK CK 0060
Motor Vehicles Act, 1988 — Section 173
High Courts12 Jun 2009Allowed
Commissioner of Income Tax Vs National Institute of Aeronautical Engineering Educational Society
Uttarakhand High Court · (2009) 181 TAXMAN 205 : (2009) 2 UD 27
Income Tax Act, 1961 — Section 12AA, 2, 260A
High Courts12 Jun 2009
Bharat Singh, Surat Singh, Virendra Singh and Bhaw Singh Vs State of Uttrakhand
Uttarakhand High Court · (2009) 06 UK CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 304, 308, 34
High Courts12 Jun 2009Dismissed
Mohd. Sahid and another Vs Yusuf Khan and another
Uttarakhand High Court · (2011) 1 UC 170
Motor Vehicles Act, 1988 — Section 173
High Courts12 Jun 2009Allowed
The Commissioner of Income Tax and Additional Commissioner of Income Tax, Special Range Vs Foramer France The Commissioner of Income Tax Vs Pride Foramer S.A.
Uttarakhand High Court · (2009) 226 CTR 94 : (2009) 317 ITR 18 : (2009) 181 TAXMAN 262 : (2009) 2 UD 276
Income Tax Act, 1961 — Section 143(1), 176(3), 234, 260A, 271(1)(C)
High Courts11 Jun 2009
Avtar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2009) 06 UK CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Jun 2009Dismissed
Shiv Kumar Vs Lachchi Ram and Others
Uttarakhand High Court · (2009) 06 UK CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244, 246, 313Penal Code, 1860 (IPC) — Section 324, 34, 506
High Courts10 Jun 2009Allowed
Rati Ram and Another Vs Smt. Brahmi Devi and Others
Uttarakhand High Court · (2009) 2 UC 1284
Civil Procedure Code, 1908 (CPC) — Section 100, 11Evidence Act, 1872 — Section 44Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5, 5(2), 6(1)
High Courts10 Jun 2009
The New India Assurance Company Ltd. Vs Sri Yogendra Kumar Sharma and Others
Uttarakhand High Court · (2009) 06 UK CK 0066
Motor Vehicles Act, 1988 — Section 173
High Courts10 Jun 2009Dismissed
State Vs Ramu Ram, Pankaj Kumar, Manoj Kumar Bhatt and Bhupendra Singh @ Pappu
Uttarakhand High Court · (2010) 1 NCC 900
Criminal Procedure Code, 1973 (CrPC) — Section 207, 378Penal Code, 1860 (IPC) — Section 201, 279, 302, 307, 338
High Courts10 Jun 2009
Mehboob Vs The State
Uttarakhand High Court · (2009) 06 UK CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 304, 324, 34
High Courts10 Jun 2009
National Insurance Company Ltd. Vs Smt. Basanti Devi and Others
Uttarakhand High Court · (2009) 06 UK CK 0007
Motor Vehicles Act, 1988 — Section 173
High Courts09 Jun 2009Dismissed
The State Vs Adesh Kumar Garg
Uttarakhand High Court · (2009) 06 UK CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 279, 337, 338, 427