High Courts06 Apr 2010
State of Uttarakhand Vs Sri Rishi Ram Bhatt and Others
Uttarakhand High Court · (2010) 04 UK CK 0101
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 909 of 1,058
High Courts06 Apr 2010
Kailash Chandra Petshali Vs State of Uttaranchal
Uttarakhand High Court · (2010) 04 UK CK 0088
Forest Act, 1927 — Section 52
High Courts06 Apr 2010
Master Sparsh and Kumari Sana their mother and natural guardian Mrs. Richa Vs Sri Gautam Chadha
Uttarakhand High Court · (2010) 04 UK CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Apr 2010Dismissed
Kallu @ Iqbal Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2010) 04 UK CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308
High Courts06 Apr 2010Allowed
Sahadat Hussain, Sabir Hussain, Mohammad Umar and Noor Mohammad Vs State of Uttarakhand and Ahsan Ali
Uttarakhand High Court · (2010) 04 UK CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 504
High Courts06 Apr 2010
Rajiv Lochan Diwedi and Sanjay Diwedi and Another Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2010) 1 NCC 787
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts06 Apr 2010
Umakant Joshi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 04 UK CK 0064
Constitution of India, 1950 — Article 226
High Courts05 Apr 2010Dismissed
Dr. Virendra Veer Arya Vs M/s. Dhansarovar Financiers and others
Uttarakhand High Court · (2010) 1 UC 599
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Apr 2010Dismissed
Vikram Singh Bisht Vs State of U.P. and Another
Uttarakhand High Court · (2010) 04 UK CK 0100
High Courts05 Apr 2010Dismissed
Pusi Vs State of U.P.
Uttarakhand High Court · (2010) 1 UD 494
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 228A, 363, 366, 376
High Courts05 Apr 2010Allowed
Nand Kishore Vs State of Uttarakhand
Uttarakhand High Court · (2010) 04 UK CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 52, 55, 57
High Courts05 Apr 2010
Munnu Vs State of Uttaranchal
Uttarakhand High Court · (2010) 1 UC 602
Penal Code, 1860 (IPC) — Section 429, 506Probation of Offenders Act, 1958 — Section 4
High Courts05 Apr 2010Allowed
Ajay Kumar Agarwal and Others Vs State of Uttaranchal and Smt. Radha Devi
Uttarakhand High Court · (2010) 04 UK CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 403, 406, 498A, 504, 506
High Courts02 Apr 2010Dismissed
Vinod Kumar Vs Smt. Vijaya Devi
Uttarakhand High Court · (2010) 1 UC 595
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Apr 2010Allowed
Gokaran Singh Vs The Union of India (UOI) and Another
Uttarakhand High Court · (2011) 2 UC 991
Central Civil Services (Pension) Rules, 1972 — Rule 38, 38(4), 38(4)Central Reserve Police Force Act, 1949 — Section 16, 4Central Reserve Police Force Rules, 1955 — Rule 16
High Courts02 Apr 2010
Bijendra Kumar and Others Vs State of Uttaranchal and Smt. Lata alias Sonali
Uttarakhand High Court · (2010) 04 UK CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts02 Apr 2010Dismissed
State Vs Manish Goyal and Others Vijendra Kumar Goyal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 1 NCC 644
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Apr 2010Dismissed
Trilok Singh Vs State of Uttar Pradesh
Uttarakhand High Court · (2010) 04 UK CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 326
High Courts02 Apr 2010Dismissed
Vipin Bihari Lal Vs Managing Director, U.P. Seeds and Tarai Devt. Corp. and Others
Uttarakhand High Court · (2010) 04 UK CK 0033
High Courts02 Apr 2010
Smt. Ganga Devi Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 1 NCC 482
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Penal Code, 1860 (IPC) — Section 494