High Courts20 Apr 2010Allowed
Ramesh Vs State of U.P.
Uttarakhand High Court · (2010) 04 UK CK 0027
Penal Code, 1860 (IPC) — Section 228A, 363, 366, 376
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 906 of 1,058
High Courts20 Apr 2010Dismissed
State Vs Shamshad @ Chhota and Others
Uttarakhand High Court · (2011) CriLJ 864
Criminal Procedure Code, 1973 (CrPC) — Section 207, 293, 313, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Apr 2010Allowed
Dharmanand, Smt. Sulochana Devi and Subodh Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 04 UK CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 3, 313Penal Code, 1860 (IPC) — Section 34, 427, 452, 504, 506
High Courts19 Apr 2010
Phool Singh Vs State of U.P. (Now state of Uttarakhand)
Uttarakhand High Court · (2010) 04 UK CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 244, 246, 313, 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 Apr 2010Dismissed
Deewan Chandra Giri Vs Pooran Giri
Uttarakhand High Court · (2010) 04 UK CK 0066
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Apr 2010Allowed
Constable (M) Deepak Joshi and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 UD 666
High Courts17 Apr 2010Allowed
P.S. Rawat Deputy Regional Officer and Shri Palipal, Telephone Mechanic (Rameshwar Prasad Paliwal), Bharat Sanchar Nigam Ltd. Vs State of Uttaranchal
Uttarakhand High Court · (2010) 04 UK CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 156, 197, 200, 202, 482Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts17 Apr 2010Dismissed
Mahesh Joshi and Another Vs State of Uttaranchal and Another
Uttarakhand High Court · (2010) 04 UK CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts17 Apr 2010
Mohd Hassin Vs Smt. Arifa Sultana
Uttarakhand High Court · (2010) 04 UK CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Apr 2010Dismissed
Pritam Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 1 UD 480
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 452
High Courts17 Apr 2010
Abdul Jabbar and Others Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 04 UK CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts17 Apr 2010Allowed
Ishwari Singh Rautela Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 998 : (2010) 1 UD 561
High Courts17 Apr 2010Allowed
Rab Jeet Kaur Kohli, Jaspreet Singh Kohli, Ravindra Kaur Kohli and Harbhajan Singh Kohli Vs State of Uttaranchal and Sandeep Singh Puri
Uttarakhand High Court · (2010) 04 UK CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Apr 2010Dismissed
Kundan Singh and Others Vs State of Uttaranchal (Now Uttarakhand) and Another
Uttarakhand High Court · (2010) 04 UK CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 120B, 420, 467, 468
High Courts16 Apr 2010Dismissed
Amitesh Kumar Vs State and Others
Uttarakhand High Court · (2010) 2 BC 547
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Apr 2010Dismissed
Arvind Rawat Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 04 UK CK 0049
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts16 Apr 2010
Anand Singh Dasila Vs State of Uttarakhand and Smt. Baghwati Devi
Uttarakhand High Court · (2010) 04 UK CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Apr 2010
Capt. V.N. Saxena Vs Union of India (UOI) and Another
Uttarakhand High Court · (2010) 04 UK CK 0009
Armed Forces Tribunal Act, 2007 — Section 14(2), 15, 34Indian Penal Code, 1860 — Section 175, 178, 179, 180, 193, 195, 196, 228
High Courts15 Apr 2010Dismissed
Sanjeeta Sharma Vs Subodh Sharma Subodh Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2010) 04 UK CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts13 Apr 2010Allowed
Saif Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2010) 1 UC 589
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83