High Courts21 May 2010Allowed
Dr. Y.S. Bhatnagar and Others Vs Shri Jitendra Singh Negi and Others
Uttarakhand High Court · (2010) 05 UK CK 0015
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 151Societies Registration Act, 1860 — Section 12
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 901 of 1,058
High Courts20 May 2010
Agron Remedies Pvt. Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Uttarakhand High Court · (2010) 05 UK CK 0043
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts20 May 2010Dismissed
Durga Ram Arya Vs State of U.P. and Others
Uttarakhand High Court · (2010) 05 UK CK 0030
High Courts20 May 2010
Laxmi Datt Dhondiyal and Sq. Ld. K. Chandra (Retd.) Vs State of Uttaranchal, Judicial Magistrate and Pan Singh, Junior Engineer, Kumaon Mandal Vikas Nigam Ltd.
Uttarakhand High Court · (2010) 05 UK CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 379, 380, 392, 420
High Courts19 May 2010
Manohar Lal Sharma Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 05 UK CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 482Penal Code, 1860 (IPC) — Section 120B, 306, 309
High Courts19 May 2010
Anita Waliya and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 05 UK CK 0044
High Courts19 May 2010Allowed
The Commissioner of Income Tax and Another Vs Atwood Oceanics Pacific Ltd.
Uttarakhand High Court · (2011) 338 ITR 156 : (2011) 196 TAXMAN 325
Income Tax Act, 1961 — Section 115A, 143, 28, 29, 293A
High Courts19 May 2010
Manohari Ram Tamta Vs State of Uttarakhand
Uttarakhand High Court · (2010) 05 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 219, 482Penal Code, 1860 (IPC) — Section 409
High Courts19 May 2010
Sunder Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2010) 05 UK CK 0022
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 342
High Courts19 May 2010Allowed
Raju and Another Vs State of U.P.
Uttarakhand High Court · (2011) 3 UC 1677
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts18 May 2010Allowed
Himanshu Dewedi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 971
High Courts18 May 2010
Ali Hasan Vs The Commissioner, Commercial Tax
Uttarakhand High Court · (2011) 42 VST 498
Central Sales Tax Act, 1956 — Section 8
High Courts18 May 2010Allowed
Smt. Sur Suti Vs Establishment Officer G.B. Pant University of Agriculture and Technology and Another
Uttarakhand High Court · (2011) 2 UC 1081 : (2010) 2 UD 178
High Courts18 May 2010Dismissed
Sudesh Kumar Thapa and Another Vs Judicial Magistrate and Another
Uttarakhand High Court · (2010) 05 UK CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 498A, 506
High Courts18 May 2010Allowed
State of Uttaranchal and Others Vs The Public Services Tribunal and Another
Uttarakhand High Court · (2010) 05 UK CK 0018
High Courts18 May 2010Allowed
National Insurance Company Vs Smt. Anita and Others In Re: Smt. Anita
Uttarakhand High Court · (2010) 4 AWC 4101 : (2011) 3 UC 1647 : (2010) 2 UD 123
WORKMENS COMPENSATION ACT, 1923 — Section 3, 30, 4
High Courts17 May 2010Dismissed
Amar Pal Vs Collector and Others
Uttarakhand High Court · (2010) 05 UK CK 0051
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(4A), 132
High Courts17 May 2010
Anil Gupta, Kewala Nand Pathak and Smt. Savita Kharkwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 05 UK CK 0046
High Courts17 May 2010Allowed
State of Uttarakhand and Others Vs Dr. Smt. Pushp Lata Bisht
Uttarakhand High Court · (2011) 2 UC 1094 : (2010) 2 UD 9
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 33
High Courts17 May 2010
Sheikboudhou Jimmy Vs District Judge and Another
Uttarakhand High Court · (2010) 05 UK CK 0013