COURT ARCHIVE

Uttarakhand High Court judgments

21,155 judgments · page 897 of 1,058

High Courts10 Jun 2010

Furkan and Others Vs State of Uttarakhand and Smt. Furkani

Uttarakhand High Court · (2010) 06 UK CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 323, 498A, 504

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High Courts10 Jun 2010

Commissioner, Commercial Tax Vs Sagar Enterprises

Uttarakhand High Court · (2010) 06 UK CK 0077

Uttar Pradesh Trade Tax Act, 1948 — Section 28A(2)

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High Courts10 Jun 2010Allowed

Commissioner, Trade Tax/Commercial Tax Vs Satyam Traders

Uttarakhand High Court · (2011) 38 VST 531

Uttar Pradesh Trade Tax Act, 1948 — Section 28A, 28A(2)

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High Courts10 Jun 2010Allowed

Anwar Vs State of Uttaranchal (Now Uttarakhand)

Uttarakhand High Court · (2010) 06 UK CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts09 Jun 2010Dismissed

Mukesh Verma Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 06 UK CK 0201

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High Courts09 Jun 2010Dismissed

Sandeep Sahni Vs State of Uttarakhand and Suresh Kumar Puri

Uttarakhand High Court · (2010) 06 UK CK 0200

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 429, 466, 467, 468

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High Courts09 Jun 2010Allowed

Sardar Randhir Singh, Proprietor Randhir Prakashan Vs State of Uttaranchal/Uttarakhand, Chief Judicial Magistrate and Vishnu Prasad Chandgotia, General Secretary/Trustee of Gita Press

Uttarakhand High Court · (2010) 06 UK CK 0162

Copyright Act, 1957 — Section 63, 68ACriminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471

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High Courts09 Jun 2010Dismissed

Soket Vs State of Uttaranchal/Uttarakhand, A.C.J.M. and Shri M.P. Mishra, Supply Inspector

Uttarakhand High Court · (2010) 06 UK CK 0160

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7

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High Courts09 Jun 2010Dismissed

Mr. Rajan Malik Vs State of Uttarakhand and Suresh Kumar Puri

Uttarakhand High Court · (2010) 06 UK CK 0159

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 429, 466, 467, 468

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High Courts09 Jun 2010Allowed

National Small Industries Vs Labour Court and Another

Uttarakhand High Court · (2011) 128 FLR 947 : (2011) LLR 419 : (2010) 2 UD 39

Industrial Disputes Act, 1947 — Section 2, 6N

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High Courts09 Jun 2010

Amar Nath Goswami, Statistics Officer, Directorate of Economics and Statistics, Government of Uttarakhand Vs State of Uttarakhand and Shri Mahipal Singh Chauhan, Assistant Manager, Uttarakhand Multipurpose Finance and Development Corporation

Uttarakhand High Court · (2010) 06 UK CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 197, 319, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts09 Jun 2010Allowed

Bhaskar Prasad Tripathi Vs Union of India (UOI) and Others

Uttarakhand High Court · (2010) 06 UK CK 0055

Uttar Pradesh Reorganisation Act, 2000 — Section 73

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High Courts08 Jun 2010Allowed

Smt. Angoori Devi and others Vs State of Uttar Pradesh

Uttarakhand High Court · (2010) 2 UC 965

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 Jun 2010

Mahimant Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 06 UK CK 0204

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High Courts08 Jun 2010Allowed

Garhwal Jeep Taxi Samitee Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 06 UK CK 0203

Limitation Act, 1963 — Section 5

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High Courts08 Jun 2010Dismissed

Radhey Shyam and Others and Harish Chandra Vs State of U.P.

Uttarakhand High Court · (2010) 06 UK CK 0190

Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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High Courts08 Jun 2010

State of Uttaranchal and Others Vs Vijendramani Nautiyal and Another

Uttarakhand High Court · (2010) 06 UK CK 0165

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High Courts08 Jun 2010

Sheikhul-Hind Educational Charitable Trust Vs State of Uttaranchal

Uttarakhand High Court · (2010) 06 UK CK 0102

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154(2), 166, 167

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High Courts08 Jun 2010

Vijay Kumar Vs State of Uttaranchal/Uttarakhand

Uttarakhand High Court · (2010) 06 UK CK 0059

Penal Code, 1860 (IPC) — Section 147, 323, 324, 452

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High Courts08 Jun 2010Dismissed

Mradul Agarwal Vs State of Uttarakhand and Shri Satya Prakash Gupta

Uttarakhand High Court · (2010) 06 UK CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504

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