High Courts27 Jul 2010Dismissed
Samarpal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 882 of 1,058
High Courts27 Jul 2010Dismissed
Sandeep Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0059
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(1), 53Penal Code, 1860 (IPC) — Section 376, 452, 506, 511
High Courts27 Jul 2010Dismissed
O.N.G.C. Ltd. Vs Remi Metals Gujrat Ltd. Remi Metals Vs O.N.G.C. Ltd.
Uttarakhand High Court · (2010) 07 UK CK 0053
Arbitration and Conciliation Act, 1996 — Section 31(8), 34
High Courts27 Jul 2010Dismissed
Pankaj Bakshi Vs State and Others
Uttarakhand High Court · (2010) 07 UK CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jul 2010Allowed
P.N. Dhoot and Another Vs State and Others
Uttarakhand High Court · (2010) 07 UK CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 500
High Courts27 Jul 2010Dismissed
Yameen Vs State and Others
Uttarakhand High Court · (2010) 07 UK CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 420
High Courts27 Jul 2010Dismissed
Vipin Kumar Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 07 UK CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts27 Jul 2010Dismissed
State of Uttarakhand and Others Vs Dr. Smt. Pushp Lata Bisht
Uttarakhand High Court · (2010) 07 UK CK 0047
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts27 Jul 2010
D.K. Modi Vs Modi Rubber and Others
Uttarakhand High Court · (2011) 112 RD 361
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts27 Jul 2010Dismissed
Ram Swarup and Another (In Jail) Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2011) 3 UC 1708
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 323, 34, 376, 504Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts27 Jul 2010Allowed
Laxman Singh Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2011) 3 UC 1779
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 50, 52, 55Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts26 Jul 2010Allowed
Tej Pratap Singh Vs U.P. Sainik Punarwas Nidhi
Uttarakhand High Court · (2010) 07 UK CK 0143
High Courts26 Jul 2010Allowed
Nandan Singh Rawat and Others Vs State of Uttaranchal and State of Uttar Pradesh
Uttarakhand High Court · (2010) 07 UK CK 0142
High Courts26 Jul 2010
Dharmaveer Singh (since deceased) Vs Mona Ram (since deceased), Baghela Ram (since deceased), Desh Raj, Hukum Chand and Munsi Ram and Desh Raj
Uttarakhand High Court · (2010) 07 UK CK 0073
High Courts26 Jul 2010Allowed
Niraj Kumar Tripathi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0064
High Courts26 Jul 2010Dismissed
Commissioner of Income Tax and Another Vs Sachin Hotels (P) Ltd.
Uttarakhand High Court · (2010) 07 UK CK 0055
Income Tax Act, 1961 — Section 131(1), 142A, 148, 260A
High Courts26 Jul 2010Dismissed
Tata Sky Limited Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0054
Constitution of India, 1950 — Article 245, 246, 246(1), 246(3), 248Finance Act, 1994 — Section 65, 66, 67, 68Finance Act, 2001 — Section 137, 65, 65(13), 65(5), 65(63)
High Courts26 Jul 2010Allowed
Tika Singh Adhikari and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 07 UK CK 0046
High Courts26 Jul 2010Dismissed
Narayan Swami Hospital and Dental College, Sri. Sri. 108 Narayan Swami Charitable Trust and The Managing Trustee, Sri. Sri. 108 Narayan Swami Charitable Trust Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 07 UK CK 0037
High Courts26 Jul 2010
Daulat Singh (since deceased) and Govind Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 07 UK CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307, 324, 326, 34