High Courts14 Sept 2010Allowed
Sukhvir Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 868 of 1,058
High Courts14 Sept 2010Dismissed
Archana Arora and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0057
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 506
High Courts14 Sept 2010Dismissed
The State Vs Sher Singh and Another
Uttarakhand High Court · (2010) 09 UK CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Forest Act, 1927 — Section 26Penal Code, 1860 (IPC) — Section 379, 411
High Courts14 Sept 2010Allowed
Bachan Singh Vs State of U.P.
Uttarakhand High Court · (2011) 1 NCC 411
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 342, 376, 496
High Courts14 Sept 2010Dismissed
Smt. Sonia Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37(1)
High Courts14 Sept 2010
Kushal Pal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 09 UK CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 307
High Courts13 Sept 2010Dismissed
Kanhaya and Others Vs State of Uttar Pradesh (now State of Uttarakhand)
Uttarakhand High Court · (2010) 3 UC 1636
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts13 Sept 2010
Smt. Sonia (In Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2010) 3 UC 1633
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37(1)(b)(ii)
High Courts13 Sept 2010
Ravindra Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UD 291
Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1973 (CrPC) — Section 145Uttar Pradesh Land Revenue Act, 1901 — Section 219, 33, 39
High Courts13 Sept 2010
Vikaram Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0204
High Courts13 Sept 2010Allowed
Viney Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0203
High Courts13 Sept 2010Dismissed
Jogendra Kohli Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 170, 177, 419, 420
High Courts13 Sept 2010
Smt. Nidhi Srivastava and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 09 UK CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Sept 2010
Manoj Jain Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 09 UK CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 504, 506
High Courts13 Sept 2010
Praveen Kumari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 3 UC 1634
Constitution of India, 1950 — Article 14
High Courts13 Sept 2010
Modern School Society and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0112
Central Universities Act, 2009 — Section 4National Council for Teacher Education Act, 1993 — Section 17
High Courts13 Sept 2010
Km. Suman Sanwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0103
High Courts13 Sept 2010
Harish Chandra Singh Chilwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts13 Sept 2010Allowed
Ashish Jagdish and Others Vs Smt. Nandita Joshi and Another
Uttarakhand High Court · (2010) 09 UK CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 316, 323, 406, 498A, 506