High Courts22 Sept 2010
Salim Ahamad Vs Civil Judge, Ist (Junior Division) and Others
Uttarakhand High Court · (2010) 09 UK CK 0008
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 865 of 1,058
High Courts21 Sept 2010
Kashmiri Lal Vs District and Sessions Judge, Hardwar and Others
Uttarakhand High Court · (2010) 3 UC 1680
High Courts21 Sept 2010Allowed
Parvinder Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 3 UC 1882
Arms Act, 1959 — Section 11, 25, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Sept 2010Dismissed
Daljeet Singh Bhandari Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2010) 09 UK CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 392, 412, 460Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts21 Sept 2010Dismissed
State of U.P. (now State of Uttarakhand) Vs Pramod Kumar and Indra Pal Singh
Uttarakhand High Court · (2010) 09 UK CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts21 Sept 2010Dismissed
Yashpal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0079
Penal Code, 1860 (IPC) — Section 323, 392, 427, 504, 506
High Courts21 Sept 2010Dismissed
Sonu Singh @ Pramjit Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0078
High Courts21 Sept 2010Dismissed
Deepak Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0053
High Courts21 Sept 2010
Ganga Ram and Chetanram Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0024
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Sept 2010
Prem Singh Rawat Vs State and Others
Uttarakhand High Court · (2010) 09 UK CK 0014
High Courts20 Sept 2010Allowed
Krishna Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2010) 09 UK CK 0173
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts20 Sept 2010Allowed
Lokendra Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 09 UK CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Penal Code, 1860 (IPC) — Section 207, 302, 498A
High Courts20 Sept 2010
Samar Pal Singh Vs Uttarkhand Sugar and Others
Uttarakhand High Court · (2011) 1 LLJ 823
High Courts20 Sept 2010Dismissed
Govind Singh Panwar Vs State of U.P.
Uttarakhand High Court · (2010) 09 UK CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 304, 304(1), 323
High Courts20 Sept 2010Dismissed
Adarsh Joshi and Another Vs Tajeem Hussain
Uttarakhand High Court · (2010) 09 UK CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Sept 2010Dismissed
Bimal Kishore Vs Central Bureau of Investigation
Uttarakhand High Court · (2010) 09 UK CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts20 Sept 2010Dismissed
Bhawan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 147, 34, 427, 428
High Courts20 Sept 2010
Munna Vs State of Uttaranchal
Uttarakhand High Court · (2011) 1 NCC 200
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Forest Act, 1927 — Section 26Penal Code, 1860 (IPC) — Section 379
High Courts18 Sept 2010Allowed
C.P. Rawat Vs Special Judicial Magistrate and Another
Uttarakhand High Court · (2011) 1 NCC 170 : (2011) 3 UC 2288
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts17 Sept 2010
Jagat Ram Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 09 UK CK 0172