High Courts07 Apr 2011
Neeraj Kumar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0074
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 821 of 1,058
High Courts07 Apr 2011
Km. Suman Rana Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0073
High Courts07 Apr 2011
Monika Oli Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0054
High Courts07 Apr 2011
Smt. Ritu Bahuguna Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0053
High Courts07 Apr 2011
Haseen Ahmad Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0039
High Courts07 Apr 2011
Arvind Kumar Verma and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0023
High Courts07 Apr 2011
Subhash Chand Datt Bhatt Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0022
High Courts07 Apr 2011
Heera Singh Bhakuni and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0021
High Courts07 Apr 2011Dismissed
Director of Income Tax International Taxation and Another Vs Maersk Co. Ltd.
Uttarakhand High Court · (2011) 240 CTR 218 : (2011) 334 ITR 79 : (2011) 198 TAXMAN 518 : (2011) 1 UD 439
Income Tax Act, 1961 — Section 143(3), 147, 148, 163, 190(1)
High Courts07 Apr 2011Dismissed
Sri Manish Verma Vs Bhagat Singh Koshiyari and six others
Uttarakhand High Court · (2011) 1 UD 491
Representation of the People Act, 1951 — Section 100, 100(2), 123(2), 123A(1), 80Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971 — Section 3
High Courts06 Apr 2011Allowed
Smt. Dr. Madhu Arya Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2011 Utt 50
Constitution of India, 1950 — Article 5Succession Act, 1925 — Section 15, 16, 4
High Courts06 Apr 2011
Ved Prakash Sharma Vs Deputy Director and Others
Uttarakhand High Court · (2011) 04 UK CK 0070
High Courts06 Apr 2011Dismissed
Harendra @ Ravindra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 04 UK CK 0055
High Courts06 Apr 2011Dismissed
Rajeev Kumar Vs Director General of Police and Others
Uttarakhand High Court · (2011) 04 UK CK 0052
High Courts06 Apr 2011Dismissed
Arvind Kumar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0046
High Courts06 Apr 2011Dismissed
Kushal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0037
High Courts06 Apr 2011
Yogendra Pal Singh Vs The Kisan Sahkari Chini Mills Ltd. and Others
Uttarakhand High Court · (2011) 04 UK CK 0025
High Courts06 Apr 2011
Raja Ram Nautiyal Vs Director School Education and Another
Uttarakhand High Court · (2011) 04 UK CK 0024
Uttar Pradesh Reorganisation Act, 2000 — Section 2
High Courts06 Apr 2011Dismissed
Rajendra Kumar Sharma Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 04 UK CK 0020
High Courts05 Apr 2011
Sanjeev Massey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0072
Uttaranchal School Education Act, 2006 — Section 24, 25