High Courts02 May 2011Allowed
Dharmendra Kumar and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 05 UK CK 0104
Uttar Pradesh Reorganisation Act, 2000 — Section 73
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 818 of 1,058
High Courts02 May 2011Allowed
Upkar Kumar Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 05 UK CK 0033
Uttar Pradesh Reorganisation Act, 2000 — Section 73
High Courts02 May 2011
Smt. Hari Priya Vs Mohan Singh Mawri
Uttarakhand High Court · (2011) 3 UC 2269 : (2011) 1 UD 480
Hindu Marriage Act, 1955 — Section 13, 19
High Courts02 May 2011Dismissed
Rakesh Kumar Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 3 UC 2342
Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 17A(2), 3Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 12(1)(2), 19(2), 23, 23(1), 24
High Courts29 Apr 2011Dismissed
Veer Singh Vs State Public Service Tribunal and Others
Uttarakhand High Court · (2011) 04 UK CK 0085
High Courts29 Apr 2011Allowed
Abdul Wahid and Sarafat Vs State of Urranchal (Now Uttarakhand)
Uttarakhand High Court · (2011) 04 UK CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts29 Apr 2011
Irfan Vs State of Uttarakhand
Uttarakhand High Court · (2011) 04 UK CK 0067
Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Apr 2011
Km. Salma Kaderi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0060
High Courts29 Apr 2011Allowed
Sri Niwas Vs Uttarakhand Transport Corporation Ltd. and Others
Uttarakhand High Court · (2011) 04 UK CK 0058
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 69A
High Courts29 Apr 2011
Govardhan Singh Saini Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0038
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 21, 23
High Courts29 Apr 2011Allowed
Bhagwan Singh Vs Commissioner Garhwal Mandal and Others
Uttarakhand High Court · (2011) 04 UK CK 0011
High Courts28 Apr 2011
Dr. Praveen Bhardwaj Vs State of Uttarakhand
Uttarakhand High Court · (2011) 04 UK CK 0084
High Courts28 Apr 2011
Bhupal Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0066
High Courts28 Apr 2011
Shiv Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 04 UK CK 0065
High Courts28 Apr 2011Allowed
Harpreet Kaur and Paramjeet Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 04 UK CK 0062
Hindu Marriage Act, 1955 — Section 13B
High Courts28 Apr 2011Dismissed
State of Uttarakhand Vs Triloki, Naresh Yadav, Babu Lal and Sunil
Uttarakhand High Court · (2011) 04 UK CK 0061
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts28 Apr 2011
Manisha Sharma Vs Mukesh Kumar Sharma
Uttarakhand High Court · (2012) 1 DMC 656
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 25
High Courts28 Apr 2011Dismissed
Sheru and Rayees @ Pappa Vs State of Uttaranchal (now State of Uttarakhand) State of Uttaranchal (Uttarakhand) Vs Suleman, Mahendra, Manoj @ Bittu
Uttarakhand High Court · (2011) 04 UK CK 0048
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts28 Apr 2011Dismissed
Smt. Parul @ Pranita Vs Sanjeev Khugshal
Uttarakhand High Court · (2011) 04 UK CK 0018
Hindu Marriage Act, 1955 — Section 24
High Courts28 Apr 2011
Smt Rajveer Kaur and Kulvinder Singh Vs State of Uttarakhand and Nirwel Singh
Uttarakhand High Court · (2011) 04 UK CK 0017
Constitution of India, 1950 — Article 226