High Courts12 May 2011Allowed
Govind Singh Patwal Vs Managing Director and Others
Uttarakhand High Court · (2011) 1 UD 454
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 815 of 1,058
High Courts11 May 2011Dismissed
Rajnish Kumar Agarwal, Proprietor Agarwal Computers Vs Sri Mahendra Pal Singh Partner Sant Sales
Uttarakhand High Court · (2011) 05 UK CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 May 2011
Jeewan Singh, Hayat Singh, Smt. Ganga Devi and Beena Vs State of Uttarakhand and Smt. Kamla Visht
Uttarakhand High Court · (2011) 05 UK CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts11 May 2011Dismissed
Umesh Kumar Pahwa Vs Board of Directors and Another
Uttarakhand High Court · (2011) 05 UK CK 0117
Staff Service Regulations, 2001 — Regulation 1
High Courts11 May 2011Allowed
Pankaj Gupta Vs Prescribed Authority/Civil Judge (S.D.) Rishikesh and Others
Uttarakhand High Court · (2011) 05 UK CK 0102
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 3, 34
High Courts11 May 2011Dismissed
Umesh Kumar Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 05 UK CK 0099
Constitution of India, 1950 — Article 151
High Courts11 May 2011Dismissed
Meera Bishwas and Vishwanath Bishwas Vs State of Uttarakhand and Phoolmala
Uttarakhand High Court · (2011) 05 UK CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 376, 494, 496
High Courts11 May 2011Allowed
Ashish Basnet @ Sanny through his pairokar/wife Smt. Sakshi Basnet Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 05 UK CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 May 2011
Anita Devi Vs District Magistrate and Others
Uttarakhand High Court · (2011) 05 UK CK 0013
High Courts10 May 2011Dismissed
Mahfooz Hussain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 NCC 263
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 279, 304A
High Courts10 May 2011Dismissed
Anuradha Gupta Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2011) 05 UK CK 0143
High Courts10 May 2011Dismissed
Monica Gupta Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2011) 05 UK CK 0142
High Courts10 May 2011Dismissed
Veer Bahadur Thapa and Smt. Neelam Thapa Vs Major Raj Bahadur Thapa
Uttarakhand High Court · (2011) 05 UK CK 0124
High Courts10 May 2011
Capt. Vinay Bhatia (Veteran) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0122
High Courts10 May 2011
Prem Singh Gagan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0109
High Courts10 May 2011Dismissed
Rajesh Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0108
High Courts10 May 2011Dismissed
Padmini Panwar Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2011) 05 UK CK 0107
High Courts10 May 2011Allowed
Aas Mohammad @ Aashu Vs State of Uttaranchal (now State of Uttarakhand)
Uttarakhand High Court · (2011) 05 UK CK 0069
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 374Explosive Substances Act, 1908 — Section 2, 4, 5, 7
High Courts10 May 2011Allowed
Nav Bhar Ali Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0063
High Courts10 May 2011Allowed
Khagendra Prasad Upreti and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 05 UK CK 0062