COURT ARCHIVE

Uttarakhand High Court judgments

21,157 judgments · page 762 of 1,058

High Courts23 Nov 2011Allowed

Jagdish Vs State of Uttarakhand

Uttarakhand High Court · (2012) 1 NCC 280 : (2012) 2 UC 2074

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34