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Uttarakhand High Court judgments

21,157 judgments · page 756 of 1,058

High Courts16 Dec 2011Dismissed

Sandeep Vs State of Uttarakhand

Uttarakhand High Court · (2011) 12 UK CK 0122

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 302, 313, 34