High Courts03 Dec 2013Dismissed
State of Uttarakhand Vs Sanjay and Others
Uttarakhand High Court · (2014) 84 ALLCC 869
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 697 of 1,059
High Courts02 Dec 2013Disposed Off
Bhim Dutt Pandey Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 4 EFLT 242
High Courts02 Dec 2013
Deshpal Singh Chauhan and Another Vs Sunil Kumar
Uttarakhand High Court · (2014) 84 ALLCC 956 : (2014) CriLJ 662
High Courts27 Nov 2013Dismissed
Anil Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 285
High Courts26 Nov 2013
Smt. Poonam and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 84 ALLCC 491 : (2014) 102 ALR 867
High Courts26 Nov 2013Allowed
Triveni Chandra Pandey Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 2268
High Courts26 Nov 2013Allowed
Bhagat Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 307
High Courts25 Nov 2013Dismissed
M/s. Sahara Industries and Others Vs State Bank of India
Uttarakhand High Court · AIR 2014 Utt 19 : (2014) 2 BC 669
High Courts25 Nov 2013
Diwan Singh Dhek and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 84 ALLCC 229
High Courts25 Nov 2013
Jai Veer Pundir Vs Smt. Shashi Pundir
Uttarakhand High Court · (2014) 84 ALLCC 234
High Courts25 Nov 2013
Anup Kumar Verma Vs Union of India and Others
Uttarakhand High Court · (2013) 11 UK CK 0002
High Courts20 Nov 2013Allowed
Shambhu Prasad Juyal Vs State Bank of India and Others
Uttarakhand High Court · (2014) 140 FLR 942
High Courts13 Nov 2013Dismissed
Chief General Manager, State Bank of India and two Others Vs Smt. Kavita Pandey
Uttarakhand High Court · (2014) LabIC 218
High Courts13 Nov 2013Allowed
Ilam Chand Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 2010
High Courts13 Nov 2013
Kuldeep Singh Butola Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 11 UK CK 0005
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 72(i)(ii)
High Courts12 Nov 2013Allowed
Lt. Colonel Viru Pakshaiah Vs Khayali Ram Arya and Another
Uttarakhand High Court · (2013) 3 UC 2234
High Courts12 Nov 2013Disposed Off
Km. Sangeeta and Others Vs Smt. Kavita Devi
Uttarakhand High Court · (2013) 3 UC 2270
High Courts12 Nov 2013
Rajendra Singh two and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 1 DMC 609 : (2013) 3 UC 2236
High Courts12 Nov 2013Allowed
Rajiv Kumar @ Raju Vs State of Uttarakhand
Uttarakhand High Court · (2013) 3 UC 2267