High Courts26 Dec 2013
Smt. Devki Devi Vs State of Uttaranchal
Uttarakhand High Court · (2014) CriLJ 1439
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 696 of 1,059
High Courts26 Dec 2013Dismissed
Rahul Barhat Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) CriLJ 1242
High Courts26 Dec 2013Dismissed
Manoj Kumar Pal Vs Smt. Mamta and Others
Uttarakhand High Court · (2014) CriLJ 993
High Courts23 Dec 2013
Mahesh Chandra Dalakoti Vs Managing Director and Others
Uttarakhand High Court · (2014) 141 FLR 151 : (2014) LabIC 995 : (2014) 2 LLN 543 : (2014) LLR 368
High Courts19 Dec 2013
Director of Income Tax and Another Vs Dolphin Drilling Ltd.
Uttarakhand High Court · (2014) 264 CTR 319 : (2014) 221 TAXMAN 489
High Courts19 Dec 2013
Naushad Hussain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) CriLJ 740
High Courts18 Dec 2013
Director of Income Tax Vs B.G. Exploration and Production India Ltd.
Uttarakhand High Court · (2014) 221 TAXMAN 355
High Courts10 Dec 2013Dismissed
Committee of Management and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) LabIC 385
High Courts06 Dec 2013Dismissed
Sonu Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 1170
High Courts06 Dec 2013
Mohd. Haris @ Aayen @ Aryan Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 315
High Courts05 Dec 2013
Deepak Bhatt Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 864
High Courts04 Dec 2013Dismissed
Smt. Kunti Devi Vs State of Uttaranchal
Uttarakhand High Court · (2014) 84 ALLCC 861
High Courts04 Dec 2013
Suresh Kumar Saini Vs Power Grid Corporation of India Ltd. and Others
Uttarakhand High Court · AIR 2014 Utt 17 : (2014) 102 ALR 890
High Courts04 Dec 2013
Mohd. Safi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 2 ALJ 322 : (2014) CriLJ 665 : (2014) 2 RCR(Criminal) 546
High Courts04 Dec 2013Dismissed
Dharmendra and Another Vs Dhani Ram
Uttarakhand High Court · (2014) 84 ALLCC 871
High Courts04 Dec 2013
Director of Income Tax Vs Pride Foramer SAS
Uttarakhand High Court · (2014) 268 CTR 467 : (2014) 221 TAXMAN 305
High Courts03 Dec 2013Dismissed
Smt. Savita Popli Vs Mahindra and Mahindra Financial Services Limited
Uttarakhand High Court · (2014) 84 ALLCC 958
High Courts03 Dec 2013
Suresh Giri Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 84 ALLCC 960 : (2014) 103 ALR 447 : (2014) 123 RD 174
High Courts03 Dec 2013Dismissed
State of Uttarakhand Vs Jauly @ Gori and Another
Uttarakhand High Court · (2014) 84 ALLCC 965
High Courts03 Dec 2013Allowed
Harbansh Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 962