High Courts02 Jun 2016Disposed Off
M/s Vishwanath Paper and Boards Ltd. Vs State of Uttarakhand
Uttarakhand High Court · (2016) AIR(Uttaranchal) 87
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 652 of 1,059
High Courts19 May 2016Dismissed
M/s B.J. Services Company Middle East Limited Vs Assistant Commissioner of Income Tax, (O.S.D.) Range-1, Dehradun
Uttarakhand High Court · (2016) 288 CurTR 214 : (2016) 380 ITR 138 : (2015) 81 RCRCivil 248
Income Tax Act, 1961 — Section 44BB
High Courts17 May 2016Disposed Off
Smt. Krishna Thapliyal Vs Achla Nand Chandola
Uttarakhand High Court · (2016) 117 ALR 308 : (2016) 3 ARC 829 : (2016) 132 RD 570
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 May 2016Dismissed
Leeladhar Pant Vs State of Uttarakhand
Uttarakhand High Court · (2016) 150 FLR 763 : (2016) LIC 4199
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Oriental Insurance Company Limited - Appellant @HASH Smt. Phoolmala and Others
Uttarakhand High Court · (2016) 119 ALR 105 : (2017) 1 TAC 171
Motor Vehicles Act, 1988 - Section 166, Section 2(14), Section 2(47)
High Courts11 May 2016Allowed
Oriental Insurance Company Ltd. Vs Bachan Singh Khati
Uttarakhand High Court · (2016) AAC 1836 : (2016) 4 ACC 387 : (2017) 1 TAC 479
Motor Vehicles Act, 1988 — Section 166
High Courts09 May 2016Disposed Off
Rohitash Singh Vs Uttarakhand Forest Development Corporation
Uttarakhand High Court · (2017) 1 LLN 540
Industrial Disputes Act, 1947 - Section 25FLimitation Act, 1963 - Section 14, Section 5
High Courts05 May 2016Dismissed
Dr. Nebedita Priyadarshani & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2016) LIC 2545
Constitution of India, 1950 - Article 16
High Courts04 May 2016Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Bala Devi
Uttarakhand High Court · (2017) AAC 228
Motor Vehicles Act, 1988 - Section 147, Section 166
High Courts04 May 2016Dismissed
State of Uttarakhand Vs M/s Hill Ways Engineering Company
Uttarakhand High Court · (2016) AIR(Uttaranchal) 81 : (2017) 1 RAJ 396
High Courts02 May 2016Disposed Off
Sumit Kumar & others Vs Naresh Kumar and Others
Uttarakhand High Court · (2016) 164 AIC 927 : (2016) AIR(Uttaranchal) 72 : (2016) 117 ALR 313 : (2016) 3 ARC 841 : (2016) 4 CivCC 361 : (2016) 132 RD 575
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 49Specific Relief Act, 1963 - Section 31
High Courts22 Apr 2016Dismissed
Smt. Deepa Rautela Vs J.K. Saukat Cement Pipe Pvt. Ltd.
Uttarakhand High Court · (2016) 4 ACC 378 : (2017) 1 AnWR 214 : (2016) 151 FLR 543 : (2017) 1 TAC 595
Workmens Compensation Act, 1923 — Section 3
High Courts11 Apr 2016Dismissed
Shri Munishwar Vedang Vidyalaya Rishikesh Vs Smt. Luxmi Devi & Others
Uttarakhand High Court · (2016) 165 AIC 882 : (2016) AIR(Uttaranchal) 85 : (2016) 117 ALR 305 : (2016) 3 ARC 846 : (2016) 4 CivCC 477 : (2016) 132 RD 567
High Courts11 Apr 2016Disposed Off
New India Assurance Co. Ltd. Vs Mathura Devi and another
Uttarakhand High Court · (2017) AAC 312 : (2016) 2 CLR 545
Employees Compensation Act, 1923 — Section 30, 4(3)(a)
High Courts07 Apr 2016Dismissed
M/S Kotdwar Steels Limited Vs Uttaranchal Power Corporation
Uttarakhand High Court · (2016) AIR(Uttaranchal) 100
Electricity Act, 2003 — Section 45Evidence Act, 1872 — Section 115
High Courts01 Apr 2016Allowed
Vighneshwari Vs Forest Secretary, State of Uttarakhand, Dehradun
Uttarakhand High Court · (2016) 4 ACC 405 : (2016) 150 FLR 534 : (2016) 3 LLJ 637 : (2017) 1 TAC 557
High Courts01 Apr 2016Disposed Off
Sudhir Vs State of Uttarakhand
Uttarakhand High Court · (2016) 95 ACrC 732 : (2016) 4 CriCC 76 : (2017) 1 Crimes 312
High Courts29 Mar 2016Disposed Off
Harish Chandra Singh Rawat Vs Union of India
Uttarakhand High Court · (2016) 03 UK CK 0011
High Courts29 Mar 2016Disposed Off
Harish Chandra Singh Rawat Vs Union of India and Others
Uttarakhand High Court · (2016) 03 UK CK 0001
Constitution of India, 1950 - Article 174, Article 175, Article 175(2), Article 179, Article 179(c), Article 189, Article 226, Article 356, Article 356(1), Article 365, Article 74(1)
High Courts25 Mar 2016Dismissed
Amrita Rawat and Others Vs Speaker Legislative Assembly and Others
Uttarakhand High Court · (2016) 03 UK CK 0003