COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 650 of 1,059

High Courts14 Sept 2016Dismissed

Avneesh Kumar Gupta Vs CBI through S.P.E. Dehradun

Uttarakhand High Court · (2016) 4 Crimes 508 : (2016) 4 Crimes 581 : (2017) 2 RCRCriminal 232

Criminal Procedure Code, 1973 (CrPC) - Section 439Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7

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High Courts08 Sept 2016Disposed Off

Gopal Krishna Verma - Petitioner @HASH Tahir

Uttarakhand High Court · (2016) 119 ALR 220 : (2017) 1 ARC 99

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)

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High Courts07 Sept 2016Allowed

Veer Singh and another - Applicants @HASH State of Uttarakhand and another

Uttarakhand High Court · (2016) 97 ACrC 249 : (2017) 169 AIC 382

Criminal Procedure Code, 1973 (CrPC) - Section 311

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High Courts07 Sept 2016Allowed

Rakesh Sakseria - Revisionist @HASH Smt. Kumud and Others

Uttarakhand High Court · (2017) 169 AIC 938 : (2016) 119 ALR 327 : (2017) 1 ARC 411 : (2017) 1 CivCC 726 : (2017) 134 RD 87

Civil Procedure Code, 1908 (CPC) - Section 10

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High Courts07 Sept 2016Dismissed

Jasmeet Kaur - Petitioner @HASH State of Uttarakhand and Others

Uttarakhand High Court · (2017) 171 AIC 393 : (2017) AIR(Uttaranchal) 1 : (2016) 119 ALR 329 : (2017) 2 RCRCivil 655 : (2017) 1 UAD 509

Right To Information Act, 2005 - Section 2(f), Section 2(h)

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High Courts07 Sept 2016Dismissed

Executive Engineer Maneri Bhali and Another - Petitioners @HASH Atar Singh

Uttarakhand High Court · (2017) 152 FLR 120 : (2016) 4 LLJ 502

Uttar Pradesh Industrial Disputes Act, 1947 - Section 6(N)Uttar Pradesh Industrial Disputes Rules, 1947 - Rule 42

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High Courts07 Sept 2016Disposed Off

Shyam Singh and Others - Petitioners @HASH Deputy Director, Consolidation/Additional Collector, District Haridwar and Others

Uttarakhand High Court · (2016) 133 RD 388

Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48

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High Courts06 Sept 2016Dismissed

Puneet Kansal - Petitioner @HASH State of Uttarakhand and Others

Uttarakhand High Court · (2016) 119 ALR 222 : (2017) 1 UAD 496

Registration of Births and Deaths Act, 1969 - Section 13, Section 15Registration of Births and Deaths Rules, 2003 - Rule 11

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High Courts05 Sept 2016Dismissed

Dinesh Chand - Petitioner @HASH State of Uttarakhand and Others

Uttarakhand High Court · (2017) 171 AIC 396 : (2016) 119 ALR 332 : (2017) 1 ARC 417

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High Courts01 Sept 2016Disposed Off

Kamal Gupta and Others - Applicants @HASH Smt. Asha Sharma

Uttarakhand High Court · (2016) 97 ACrC 188 : (2017) 169 AIC 390

Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts23 Aug 2016Disposed Off

Arvind Kumar Chaudhary Vs New India Assurance Company Ltd.

Uttarakhand High Court · (2016) 3 CLR 1065

Constitution of India, 1950 - Article 226

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High Courts23 Aug 2016Allowed

Mahendra Singh Mehta Vs State of Uttarakhand

Uttarakhand High Court · (2017) 172 AIC 456 : (2016) 119 ALR 871 : (2017) 1 ARC 275

Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 - Section 4(1), Section 4(2)

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High Courts16 Aug 2016Disposed Off

Saket Vs Smt. Naxchatro Devi

Uttarakhand High Court · (2017) AAC 1043 : (2016) 4 TAC 254

Motor Vehicles Act, 1988 - Section 163, Section 166, Section 178

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High Courts09 Aug 2016Dismissed

Smt. Shanti Devi Vs Dr. Rahul Khanna

Uttarakhand High Court · (2016) AIR(Uttaranchal) 110 : (2016) 119 ALR 873 : (2017) 1 ARC 127 : (2017) 1 CivCC 60 : (2016) 4 CivilLJ 556 : (2017) 134 RD 372

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts09 Aug 2016Allowed

Nattha Singh Vs Oriental Insurance Company Limited

Uttarakhand High Court · (2017) AAC 346 : (2016) 4 TAC 185

Motor Vehicles Act, 1988 - Section 147, Section 163, Section 166, Section 178

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High Courts09 Aug 2016Allowed

Dhurat Singh Vs State of Uttarakhand

Uttarakhand High Court · (2016) LIC 3611

Constitution of India, 1950 — Article 16

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High Courts05 Aug 2016Disposed Off

Hasrat and another - Petitioners @HASH State of Uttarakhand and Others

Uttarakhand High Court · (2016) 97 ACrC 254 : (2016) 168 AIC 860

Penal Code, 1860 (IPC) - Section 307, Section 452, Section 504

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High Courts04 Aug 2016Allowed

Surendra Singh Mahar Vs Mrs. Sunita Jain

Uttarakhand High Court · (2016) 4 CivilLJ 635

Motor Vehicles Act, 1988 - Section 166

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High Courts04 Aug 2016Allowed

Smt. Tara Devi Vs ICICI Lombord Motor Insurance Company

Uttarakhand High Court · (2016) 4 CivilLJ 585

Motor Vehicles Act, 1988 - Section 166, Section 168

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High Courts04 Aug 2016Dismissed

Narendra Singh Rana Vs State of Uttarakhand

Uttarakhand High Court · (2017) AIR(Uttaranchal) 3

Constitution of India, 1950 - Article 243QUttar Pradesh Municipalities Act, 1916 - Section 4, Section 8AA

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