COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 619 of 1,059

High Courts22 Feb 2018

Subhash Chand Vs State of Uttaranchal (now Uttarakhand)

Uttarakhand High Court · (2018) 02 UK CK 0020

Limitation Act, 1908, Section 106 -Code of Criminal Procedure, 1973, Section 313, Section 207 - Power to examine the accused - Supply to the a

High Courts21 Feb 2018

Juvenile Arshad Vs State of Uttarakhand

Uttarakhand High Court · (2018) 02 UK CK 0032

Indian Penal Code, 1860, Section 147, Section 148, Section 149, Section 436, Section 452, Section 504 -

High Courts21 Feb 2018

New Arban Agro Multi State Co-operative Society Limited Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 02 UK CK 0031

Constitution of India, Article 43B

High Courts21 Feb 2018

Mahabub Vs State of Uttarakhand & others.

Uttarakhand High Court · (2018) 02 UK CK 0030

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

High Courts21 Feb 2018

Bhaiji & Company Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 02 UK CK 0004

High Courts20 Feb 2018

Netra Singh Kunwar Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 02 UK CK 0013

Uttarakhand Panchayat Raj Section Act, 2016, Section 63(1), Section 63(2), Section 63(5), Section 149(e), Section 149(f)

High Courts20 Feb 2018

Sunil Kumar Goel Vs State Bank of India and others.

Uttarakhand High Court · (2018) 02 UK CK 0005

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

High Courts19 Feb 2018

Committee of Management Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 02 UK CK 0017

High Courts19 Feb 2018

Mahesh Chandra Joshi. Vs State of Uttarakhand

Uttarakhand High Court · (2018) 02 UK CK 0009

Indian Penal Code, 1860, Section 307, Section 323, Section 323, Section 506, Section 504 - Attempt to murder - Punishment for vol

High Courts19 Feb 2018

Jeet Pal Vs State Information Commissioner, Uttarakhand & another

Uttarakhand High Court · (2018) 02 UK CK 0007

Right to Information Act, 2005, Section 19, Section 18, Section 18(2) - Appeal - Power and functions of information Commissions - Power and functions of information Commissio

High Courts19 Feb 2018

Om Hari Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 02 UK CK 0002

Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of pr

High Courts16 Feb 2018Dismissed

Mukarram & another Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 02 UK CK 0016

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

High Courts16 Feb 2018Allowed

Bhimsen & another Vs Goan Sabha, Shishambara

Uttarakhand High Court · (2018) 02 UK CK 0015

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950, Section 122(b)

High Courts15 Feb 2018Dismissed

M/s Sir Bio Tech India Limited Vs Carnival Films Pvt. Ltd and another

Uttarakhand High Court · (2018) 02 UK CK 0008

Arbitration and Conciliation Act, 1996, Section 9 - Interim measures, etc., by Court

High Courts15 Feb 2018Allowed

Kishor Singh & another Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 02 UK CK 0001

Code of Criminal Procedure, 1973, Section 321 - Withdrawal from prosecutionIndian Penal Code, 1860, Section 435, Section 397, Sect

High Courts14 Feb 2018Dismissed

Smt. Raj Kaur Chaudhary Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 02 UK CK 0012

High Courts14 Feb 2018Allowed

Rakesh Kumar Shah Vs State of Uttarakhand

Uttarakhand High Court · (2018) 02 UK CK 0006

Code of Criminal Procedure, 1973, Section 161, Section 125, Section 313, Section 164, Section 200, Section 374

High Courts12 Feb 2018

Manish Dhall & another Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 02 UK CK 0011

Code of Criminal Procedure, 1973, Section 41, Section 41A - When police may arrest without warrantIndian Penal Code, 1860, Section 420,

High Courts09 Feb 2018Disposed off

Harish Panchwal and another Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 02 UK CK 0029

Code of Criminal Procedure, 1973, Section 41 - When police may arrest without warrantIndian Penal Code, 1860, Section 420, Section 417 - Cheating a

High Courts09 Feb 2018Disposed off

Manoj Singhal and another Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 02 UK CK 0028

Code of Criminal Procedure, 1973, Section 41 - When police may arrest without warrant