High Courts07 Mar 2018Allowed
STATE OF UTTARAKHAND AND OTHERS Vs KANTA AGARWAL AND OTHERS
Uttarakhand High Court · (2018) 03 UK CK 0011
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 618 of 1,059
High Courts07 Mar 2018Dismissed
SUNIL SINGH @ SUNIL KUMAR SINGH Vs STATE OF UTTARAKHAND
Uttarakhand High Court · (2018) 03 UK CK 0010
Indian Penal Code, 1860 — Section 120-B, 340, 354, 370(2), 376(2)(d)Protection of Children from Sexual Offences Act, 2012 — Section 4, 5, 5(g)(m), 6, 7, 8Code of Criminal Procedure, 1973 — Section 161, 164
High Courts07 Mar 2018Allowed
RAHAT ALI & OTHERS. Vs STATE OF UTTARAKHAND & OTHERS.
Uttarakhand High Court · (2018) 03 UK CK 0009
Indian Penal Code, 1860 — Section 120-B, 420, 506
High Courts07 Mar 2018Allowed
IN THE MATTER OF APPOINTMENTS OF ACTIVISTS ON GROUP ‘C’ AND GROUP ‘D’ POSTS UNDER THE UTTARAKHAND RAJYA ANDOLAN KE GHAYAL/JAIL GAYE ANDOLANKARIYON KI SEWAYOJAN NIYAMAWALI, 2010 Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 03 UK CK 0008
Constitution of India, — Article 14, 16, 16(1), 16(4), 162, 226
High Courts06 Mar 2018Dismissed
COMMISSIONER OF INCOME TAX TDS KANPUR Vs MSINDIAN OIL CORPORATION LTD.
Uttarakhand High Court · (2018) 03 UK CK 0007
Income Tax Act, 1961 — Section 194C, 194C(1), 194-I
High Courts06 Mar 2018Dismissed
MAKARWA FOODS PVT. LTD. Vs SMALL INDUSTRIES BANK OF INDIA AND ANOTHER
Uttarakhand High Court · (2018) 03 UK CK 0006
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts06 Mar 2018Dismissed
JHIRMAL SINGH Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 03 UK CK 0005
Indian Penal Code, 1860 — Section 376
High Courts06 Mar 2018Dismissed
SANDEEP KUMAR SATI AND OTHERS Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 03 UK CK 0004
High Courts05 Mar 2018Disposed Off
VINITA SINGH Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 03 UK CK 0050
High Courts05 Mar 2018Allowed
ABDUL SHAKOOR AND ANOTHER Vs STATE OF UTTARAKHAND
Uttarakhand High Court · (2018) 03 UK CK 0049
Narcotic Drugs and Psychotropic Substances Act, — Section 20, 35, 42, 43, 50, 50(1), 50(5), 50(6), 41
High Courts05 Mar 2018Disposed Off
AJAY KUMAR CHAWLA Vs BRANCH MANAGER CORPORATION BANK BRANCH RUDRAPUR
Uttarakhand High Court · (2018) 03 UK CK 0003
High Courts05 Mar 2018Dismissed
G.B. GOYAL Vs CENTRAL BUREAU OF INVESTIGATION SPE DEHRADUN
Uttarakhand High Court · (2018) 03 UK CK 0002
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 311, 313Prevention of Corruption Act, 1988 — Section 13(1)(d, 13(2)
High Courts05 Mar 2018Dismissed
BHODH PRAKASH SHARMA Vs PRESIDING OFFICER LABOUR COURT KASHIPUR AND ANOTHER
Uttarakhand High Court · (2018) 03 UK CK 0001
High Courts28 Feb 2018
COMMITTEE OF MANAGEMENT PUBLIC INTER COLLEGE SATHS Vs SECRETARY DEPARTMENT OF EDUCATION STATE OF UTTARAKHAND
Uttarakhand High Court · (2018) 02 UK CK 0045
High Courts27 Feb 2018Disposed Off
HARSHIT SAH Vs UNION OF INDIA AND OTHERS
Uttarakhand High Court · (2018) 02 UK CK 0044
High Courts26 Feb 2018Allowed
CHINTARAM ALIAS CHINTU Vs STATE OF UTTARAKHAND
Uttarakhand High Court · (2018) 02 UK CK 0046
Indian Penal Code, 1860 — Section 376, 542, 506Code of Criminal Procedure, 1973 — Section 164, 207, 313Protection of Children from Sexual Offences Act (POCSO), 2010 — Section 4
High Courts26 Feb 2018Disposed Off
TRIVENI CONSULTANT Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 02 UK CK 0043
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8), 12
High Courts26 Feb 2018
M/a Girdhar Singh Adhikari Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 02 UK CK 0034
High Courts23 Feb 2018
Mange Ram Sirohi Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 02 UK CK 0033
High Courts23 Feb 2018
Tarun Pal Vs Ministry of Consumer Affairs, Food & Public Division & another
Uttarakhand High Court · (2018) 02 UK CK 0021