COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 540 of 1,059

High Courts01 Apr 2019Dismissed

Govind Ballabh Pant University Of Agriculture And Technology, Pantnagar & Another Vs Jagdish Sharma & Another

Uttarakhand High Court · (2019) 04 UK CK 0011

Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 47, 47(1), 47(2)

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High Courts01 Apr 2019Disposed Off

Dr. P.S. Yadav Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0010

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High Courts01 Apr 2019Disposed Off

Gyan Chand Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0009

Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1994 — Section 3(7)Uttar Pradesh Government Servants Seniority (3rd Amendment) Rules, 2007 — Rule 8AConstitution Of India, 1950 — Article 16(4A)

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High Courts01 Apr 2019Disposed Off

Balvinder Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0008

Uttar Pradesh Urban Planning And Development Act, 1973 — Section 27

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High Courts01 Apr 2019Dismissed

Munni Devi & Ors Vs State Of Uttarakhand & Ors

Uttarakhand High Court · (2019) 04 UK CK 0007

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 229BCode Of Civil Procedure 1908 — Order 7 Rule 11

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High Courts01 Apr 2019Dismissed

Rajendra Singh Rawat Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 04 UK CK 0006

United Provinces Excise Act, 1910 — Section 11Constitution Of India, 1950 — Article 226

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High Courts01 Apr 2019Dismissed

Neeraj Kumar Vs District Supply Officer Dehradun & Another

Uttarakhand High Court · (2019) 04 UK CK 0005

Constitution Of India, 1950 — Article 14, 19(1)(g)

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High Courts01 Apr 2019Dismissed

India School Society (Registered) Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0004

Emblems And Names (Prevention Of Improper Use) Act, 1950 — Section 2(a), 3

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High Courts01 Apr 2019Allowed

M/s Lallo Ji Enterprises Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0003

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High Courts29 Mar 2019Disposed Off

Diwan Singh & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 03 UK CK 0153

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts29 Mar 2019Allowed

Ram Chandra And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 03 UK CK 0152

Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 147, 304, 323, 324, 452, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4, 323, 498A, 504, 506

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High Courts29 Mar 2019Dismissed