High Courts08 Apr 2019Dismissed
Surendra Singh Suriyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0050
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 538 of 1,059
High Courts08 Apr 2019Dismissed
Rakam Singh Vs Srawan Kumar And Another
Uttarakhand High Court · (2019) 04 UK CK 0049
Specific Relief Act, 1963 — Section 41(h)Evidence Act, 1872 — Section 61, 63, 63Code Of Civil Procedure 1908 — Section 96, Order 1 Rule 8, Order 7 Rule 11
High Courts08 Apr 2019Disposed Off
Iqbal Ahmad Vs Satish Kumar
Uttarakhand High Court · (2019) 04 UK CK 0048
Code Of Civil Procedure 1908 — Section 151, Order 41 Rule 5Constitution Of India, 1950 — Article 227
High Courts05 Apr 2019Disposed Off
M/s Jaibeer Singh-Birendra Singh And Sons Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0047
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6A), 11(8)
High Courts05 Apr 2019Allowed
Shiv Bachan Verma & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0046
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 504, 506
High Courts05 Apr 2019
Rajesh Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 482Wild Life (Protection) Act, 1972 — Sections 9, 39, 49B, 51
High Courts05 Apr 2019Dismissed
Bhanu Pratap Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0044
Uttar Pradesh Prosecution Officer Rules, 1991 — Rule 15(4)
High Courts05 Apr 2019Dismissed
Shahjad Hasan @ Aajad Hasan & Others Vs Mohd. Mustafa And Another
Uttarakhand High Court · (2019) 04 UK CK 0043
Code Of Civil Procedure 1908 — Section 100Specific Relief Act, 1963 — Section 16(b), 19(b)Transfer Of Property Act, 1882 — Section 3
High Courts05 Apr 2019Disposed Off
M/s Cooper Pharma & Ors Vs Shamshad Ahmad
Uttarakhand High Court · (2019) 04 UK CK 0042
Code Of Civil Procedure 1908 — Section 10, 11, Order 7 Rule 11, Order 9 Rule 13, Order 14 Rule 1, Order 14, Rule 2(2)
High Courts05 Apr 2019Allowed
Jai Prakash Goyal Vs Manoj Kumar & Ors
Uttarakhand High Court · (2019) 04 UK CK 0041
Code Of Civil Procedure 1908 — Section 151
High Courts05 Apr 2019
Tasavvur & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0040
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 336, 504, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161
High Courts04 Apr 2019Disposed Off
Amar Singh Gariya And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0039
Right Of Children To Free And Compulsory Education Act, 2009 — Section 1(2), 23(1), 23(2)Elementary Education Rules, 2012 — Rule 7, 9, 32Constitution Of India, 1950 — Article 14, 16, 21A, 141
High Courts04 Apr 2019Dismissed
Dr. Narayan Prasad Bhattarai Vs Gurukul Kangdi Vishwavidyalaya & Others
Uttarakhand High Court · (2019) 04 UK CK 0038
Code Of Civil Procedure 1908 — Order 47 Rule 1
High Courts04 Apr 2019Allowed
Kewal Singh Pundir & Another Vs Saral Kishore And Others
Uttarakhand High Court · (2019) 04 UK CK 0037
Code Of Civil Procedure 1908 — Order 9 Rule 7, Order 9 Rule 9, Order 41 Rule 1(1), Order 43 Rule 1(c)
High Courts04 Apr 2019Dismissed
Ramesh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0036
Indian Penal Code, 1860 — Section 34, 83, 201, 302
High Courts04 Apr 2019Dismissed
Manoj Kumar & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0035
Indian Penal Code, 1860 — Section 306
High Courts03 Apr 2019Allowed
Kapil Gupta & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0034
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 320
High Courts03 Apr 2019Dismissed
Commissioner Of CGST & Central Excise Commissionrate Vs M/s Rai Bahadur Narain Sugar Mills Ltd
Uttarakhand High Court · (2019) 04 UK CK 0033
Central Excise Act, 1944 — Section 11A, 11AA, 11A(4), 35GCenvat Credit Rules, 2004 — Rule 6(4), 15(1), 15(2)
High Courts03 Apr 2019Allowed
Shailendra Kumar Bhatnagar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 320, 482Indian Penal Code, 1860 — Section 420, 467
High Courts03 Apr 2019Disposed Off
State Bank Of India Vs Chandra Prakash & Others
Uttarakhand High Court · (2019) 04 UK CK 0031