COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 525 of 1,059

High Courts10 May 2019Dismissed

Ram Rawal Vs Thakur Ram Chandra Ji Maharaj And Shiv Ji Maharaj And Another

Uttarakhand High Court · (2019) 05 UK CK 0136

Evidence Act, 1872 — Section 103Small Cause Courts Act, 1887 — Section 15Code Of Civil Procedure, 1908 — Section 10, 151, Order 41 Rule 31

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High Courts10 May 2019Allowed

Dhiraj Lal Vs Union Of India & Others

Uttarakhand High Court · (2019) 05 UK CK 0135

Central Civil Services (Extraordinary Pension) Rules, 1972 — Rule 5, 9, 14(b), 14(c)

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High Courts10 May 2019Dismissed

PT Purnanand Tiwari Intermediate College And Others Vs Sunil Kumar Agrawal & Others

Uttarakhand High Court · (2019) 05 UK CK 0134

Uttarakhand School Education Act, 2006 — Section 24, 24(1), 24(2), 37, 37(3), 37(4)Uttar Pradesh General Clauses Act, 1904 — Section 16Uttarakhand School Education Regulations, 2009 — Regulation 7, 18(a), 19, 20, 23, 25

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High Courts10 May 2019Dismissed

Sunil Kumar And Others Vs Meharban And Others

Uttarakhand High Court · (2019) 05 UK CK 0133

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High Courts10 May 2019Disposed Off

Muzaffar Ali Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 05 UK CK 0067

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High Courts10 May 2019Dismissed

Ajay Lal Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 05 UK CK 0066

Code Of Criminal Procedure, 1973 — Section 357(2), 482Negotiable Instruments Act, 1881 — Section 138, 143A, 148

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High Courts10 May 2019Allowed

Dinesh Kumar Sharma & Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 05 UK CK 0065

Code Of Criminal Procedure, 1973 — Section 319, 482Indian Penal Code, 1860 — Section 34, 120B, 201, 302

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High Courts10 May 2019Disposed Off

Daulat Ram Semwal & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 05 UK CK 0064

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 17.1, 17.1(b)(i)

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High Courts10 May 2019Dismissed

Danish Khan And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 05 UK CK 0063

Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226

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High Courts10 May 2019Allowed

Dalip Singh And Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 05 UK CK 0062

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420

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High Courts09 May 2019Partly Allowed

Rotash @ Rohtash Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 05 UK CK 0132

Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 313

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High Courts09 May 2019

M/s Darshan Lal Vs Union Of India And Another

Uttarakhand High Court · (2019) 05 UK CK 0071

Arbitration And Conciliation Act, 1996 — Section 34, 37Commercial Courts Act, 2015 — Section 2, 2(1), 3, 15(2), 34

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High Courts09 May 2019Dismissed

M/s Ratan Seeds Pvt. Ltd Vs Asst. Commissioner Stamps And Ors

Uttarakhand High Court · (2019) 05 UK CK 0070

Indian Stamp Act, 1899 — Section 26, 31, 33, 40, 41, 47A, 56, 56(1A), Article 35 A6Uttar Pradesh Stamp (Valuation Of Property) Rules, 1977 — Rule 7Constitution Of India, 1950 — Article 226, 227

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High Courts09 May 2019Disposed Off