High Courts27 May 2019Dismissed
Trilok Chandra Pandey Vs State And Others
Uttarakhand High Court · (2019) 05 UK CK 0274
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 518 of 1,059
High Courts27 May 2019Dismissed
Nirmal Kumar Sah And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0273
High Courts27 May 2019Disposed Of
Agra Diocesan Trust Association Vs Anil David And Others
Uttarakhand High Court · (2019) 05 UK CK 0272
Court Fees Act, 1870 — Section 7(ivA), 7(ivA)(2), 7(v), 7(vA), 7(vB)Indian Trusts Act, 1882 — Section 48Land Acquisition Act, 2013 — Section 23
High Courts27 May 2019Disposed Of
Sri Ram Prakash Bharati & Others Vs Government Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0271
High Courts27 May 2019Dismissed
Sandeep Ghildiyal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0270
Uttar Pradesh Industrial Employment Model Standing Orders, 1991 — Section 3(a)Constitution Of India, 1950 — Article 12, 13(2), 141, 226
High Courts27 May 2019Dismissed
Gulsher Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0269
Constitution Of India, 1950 — Article 16
High Courts27 May 2019Dismissed
Harmahendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0268
Constitution Of India, 1950 — Article 300A
High Courts27 May 2019Dismissed
Ram Pal Singh Vs Commissioner Of Income Tax Haridwar & Others
Uttarakhand High Court · (2019) 05 UK CK 0267
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144, 147, 246Constitution Of India, 1950 — Article 226
High Courts27 May 2019Dismissed
Shyam Narain Kushwaha & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0266
Indian Penal Code, 1860 — Section 147, 149, 323, 406, 504, 506Constitution Of India, 1950 — Article 226
High Courts27 May 2019Dismissed
Akram And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0265
Indian Penal Code, 1860 — Section 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts24 May 2019Dismissed
Anurag Singhal & Another Vs United India Insurance Company Ltd. Divisional Office
Uttarakhand High Court · (2019) 05 UK CK 0262
Motor Vehicles Act, 1988 — Section 173
High Courts24 May 2019Allowed
Ram Kumar & Another Vs Uttar Pradesh Avas Evam Vikash Parishad, Dehradun & Others
Uttarakhand High Court · (2019) 05 UK CK 0261
Uttar Pradesh Reorganisation Act, 2000 — Section 43
High Courts24 May 2019Dismissed
Reeta Rani w/o Sri Krishna Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0260
Uttar Pradesh Municipal Corporation Act, 1959 — Section 24, 24(c), 25(7), 80, 83Constitution Of India, 1950 — Article 226, 227, 243-O, 243-ZG, 341, 342
High Courts24 May 2019Dismissed
Managing Director Hilltop Builders Pvt. Ltd Vs Prayag Dutt Pathak
Uttarakhand High Court · (2019) 05 UK CK 0259
Code Of Civil Procedure, 1908 — Section 11Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts24 May 2019Disposed Of
Rajesh Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0258
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 143
High Courts24 May 2019Dismissed
Kuldeep Kaur Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 05 UK CK 0257
Limitation Act, 1963 & mdash; Section 5Constitution Of India, 1950 — Article 227
High Courts24 May 2019Dismissed
Harman Preet Singh Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 05 UK CK 0256
Limitation Act, 1963 & mdash; Section 5Constitution Of India, 1950 — Article 227
High Courts24 May 2019Allowed
Rajendra Malhotra & Another Vs Uttar Pradesh Avas Evam Vikash Parishad, Dehradun & Others
Uttarakhand High Court · (2019) 05 UK CK 0255
Uttar Pradesh Reorganisation Act, 2000 — Section 43
High Courts24 May 2019Dismissed
Dr. Sangeeta Singh Vs Gurukul Kangri University Haridwar And Others
Uttarakhand High Court · (2019) 05 UK CK 0254
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts24 May 2019Dismissed
Rabia Begum Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0253