COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 516 of 1,059

High Courts31 May 2019Disposed Off

Alkama Naz And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 05 UK CK 0163

Indian Penal Code, 1860 — Section 315, 323, 328, 376(2)(n), 377, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Muslim Women (Protection Of Marriage Rights) Ordinance, 2018 — Section 3, 4

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High Courts31 May 2019Allowed

Ashish Saini & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 05 UK CK 0162

Constitution Of India, 1950 — Article 243U, 227

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High Courts30 May 2019Allowed

Sudarshan Vs Mangatram (Major) & Others

Uttarakhand High Court · (2019) 05 UK CK 0313

Motor Vehicles Act, 1988 — Section 140, 158(6), 163A, 165(1), 166

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High Courts30 May 2019Dismissed

Nakkal & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 05 UK CK 0312

Land Acquisition Act, 1894 — Section 16, 40, 44B, 48(1)

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High Courts30 May 2019Disposed Of

Gajendra Singh Rawat Vs Monika Rawat

Uttarakhand High Court · (2019) 05 UK CK 0311

Hindu Marriage Act, 1955 — Section 21B(2)Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Order 17

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High Courts30 May 2019Dismissed

Cadilia Healthcare Limited & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 05 UK CK 0310

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 10, 10(1), 12(5)

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High Courts30 May 2019Dismissed

M/s Sant Steels & Alloys Pvt. Ltd Vs Government Of India And Others

Uttarakhand High Court · (2019) 05 UK CK 0309

Land Acquisition Act, 1894 — Section 4, 6, 17(1)Central Excise Act, 1944 — Section 5A(1)Additional Duties Of Excise (Goods Of Special Importance) Act, 1957 — Section 3(3)

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High Courts30 May 2019Dismissed

State Of Uttarakhand & Others Vs Sukh Lal & Others

Uttarakhand High Court · (2019) 05 UK CK 0308

Allahabad High Court Rule, 1952 — Rule 5

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High Courts30 May 2019Disposed Of

Managing Director Food Corporation Of India & Others Vs Sureshanand Sharma

Uttarakhand High Court · (2019) 05 UK CK 0307

Food Corporation Of India (Staff) Regulation, 1971 — Regulation 74, 74(1), 74(4)

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High Courts30 May 2019Dismissed

Ravindra Prasad Vs State Of Uttarakhand & Anr

Uttarakhand High Court · (2019) 05 UK CK 0306

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2) ,19Code Of Criminal Procedure, 1973 — Section 227, 482Registration Act, 1908 — Section 17

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High Courts30 May 2019Disposed Of

Narendra Kumar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 05 UK CK 0305

Code Of Civil Procedure, 1908 — Section 92Constitution Of India, 1950 — Article 141, 142, 162, 226, 246

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High Courts29 May 2019Dismissed

Harendra Kumar Mishra Vs Uttarakhand Information Commission & Others

Uttarakhand High Court · (2019) 05 UK CK 0304

Right To Information Act, 2005 — Section 7(1), 20(1)

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High Courts29 May 2019Dismissed

Rai Bahadur Narain Singh Sugar Mills Ltd Vs Mangey Ram & Another

Uttarakhand High Court · (2019) 05 UK CK 0303

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1), 6(H)2, 10(1), 11A, 33C, 33C(1), 33C(2)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20Uttar Pradesh Industrial Disputes Rules, 1957 — Rule 12(9)

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High Courts29 May 2019Dismissed