High Courts05 Jul 2019Allowed
Sahota Seeds Limited & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 07 UK CK 0082
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 505 of 1,059
High Courts05 Jul 2019Disposed Of
Dr. Om Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0081
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 18(4)
High Courts05 Jul 2019Disposed Of
Chandan Singh Jina And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0080
High Courts05 Jul 2019Disposed Of
Ram Swarath Kushwaha Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 07 UK CK 0079
Notaries Act, 1952 — Section 2(c), 2(d), 2(e), 2(f), 3, 3(a), 4, 4(b), 4(2), 5, 5(1), 5(2), 9, 10, 10(f)Constitution Of India, 1950 — Article 14, 226Notaries Rules, 1956 — Rule 3, 4, 5, 6, 7, 8, 8(B), 8(4)
High Courts05 Jul 2019Allowed
Anees Ahmad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 07 UK CK 0078
Electricity Act, 2003 — Section 42, 126, 127, 135, 152Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jul 2019Allowed
Major Vishal Kumar Singh Vs Sunita Yadav
Uttarakhand High Court · (2019) 07 UK CK 0077
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 504, 506
High Courts05 Jul 2019Disposed Of
Taufeek & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 07 UK CK 0076
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 306
High Courts05 Jul 2019Dismissed
Wazid Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 07 UK CK 0075
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jul 2019Disposed Of
N.S. Construction India Ltd Vs Chief Engineer And Others
Uttarakhand High Court · (2019) 07 UK CK 0074
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6A), 11(8), 12(5)
High Courts05 Jul 2019Disposed Of
M/s S.S. Builders Vs Chief Engineer And Others
Uttarakhand High Court · (2019) 07 UK CK 0073
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6A), 11(8), 12(5)
High Courts04 Jul 2019Allowed
Indrani @ Indrawati Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 07 UK CK 0072
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Jul 2019Disposed Of
Pooja & Another Vs Sanjay Khanna
Uttarakhand High Court · (2019) 07 UK CK 0071
Code Of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 103
High Courts04 Jul 2019Partly Allowed
Deepak Bhist Vs Megha Bhist And Others
Uttarakhand High Court · (2019) 07 UK CK 0070
Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Jul 2019Allowed
Dwijendra Tripathi Vs Simranpreet Singh & Others
Uttarakhand High Court · (2019) 07 UK CK 0069
Transfer Of Property Act, 1882 — Section 3Indian Registration Act, 1908 — Section 30(2), 51, 55Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts04 Jul 2019Disposed Of
Shamsher Singh & Others Vs Bishambar Singh & Others
Uttarakhand High Court · (2019) 07 UK CK 0068
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 229B, 229D, 333, 333, 341Specific Relief Act, 1963 — Section 38(3)(d)Code Of Civil Procedure, 1908 — Order 39 Rule 4
High Courts04 Jul 2019Allowed
Rajesh Kashyap Vs Rakesh Pandey, Branch Manager Dehradun, LG Electronics Pvt. Ltd. And Others
Uttarakhand High Court · (2019) 07 UK CK 0067
Uttar Pradesh Industrial Disputes Act, 1947 — Section 14A, 15, 16, 16(1)Code Of Criminal Procedure, 1973 — Section 178, 179
High Courts04 Jul 2019Allowed
M/s Kanhiya Lal Polytechnic Vs Presiding Officer And Others
Uttarakhand High Court · (2019) 07 UK CK 0066
Constitution Of India, 1950 — Article 142, 226, 227Uttar Pradesh Technical Education Institution (Receiving Grant-In-Aid From The Government) Regulations, 1996 — Regulation 4, 15, 39, 39(2)
High Courts04 Jul 2019Dismissed
Shilpi Lawrence Elenjikal Vs Union Of India And Others
Uttarakhand High Court · (2019) 07 UK CK 0065
Indian Penal Code, 1860 — Section 326, 327 363A, 377, 382, 386, 389, 392, 394, 409, 455, 458, 467, 493, 495Code Of Criminal Procedure, 1973 — Section 323
High Courts03 Jul 2019Dismissed
Harish Ram Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 07 UK CK 0064
Indian Penal Code, 1860 — Section 323, 324, 452, 504, 506
High Courts03 Jul 2019Allowed
Ashok Batla Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 07 UK CK 0063
Code Of Criminal Procedure, 1973 — Section 320, 457(3), 482Negotiable Instruments Act, 1881 — Section 138