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Uttarakhand High Court judgments

21,173 judgments · page 504 of 1,059

High Courts05 Jul 2019Partly Allowed

Suman Devi Vs State Of Uttarakand

Uttarakhand High Court · (2019) 07 UK CK 0084

Indian Stamp Act, 1899 — Section 33(5), 38(1)(b), 40(1)(b), 47(1), 47(2), 47(3), 47A, 47A2, 47A(3), 47A(4), 56, 75Constitution Of India, 1950 — Article 13