COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 495 of 1,059
High Courts31 Jul 2019Dismissed
Anita And Others Vs Anup Kumar And Others
Uttarakhand High Court · (2019) 07 UK CK 0266
Code Of Civil Procedure, 1908 — Section 96, 100, 105, Order 6 Rule 17, Order 41 Rule 27Evidence Act, 1872 — Section 63, 68, 103Constitution Of India, 1950 — Article 227
High Courts31 Jul 2019Disposed Of
Anil Kumar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0265
Uttarakhand Annual Transfer For Public Servants Act, 2017 — 17(1), 18(3)
High Courts31 Jul 2019Allowed
Subodh Kumar Sharma Vs G.B. Pant University Of Agriculture And Technology, Pant Nagar & Others
Uttarakhand High Court · (2019) 07 UK CK 0264
Constitution Of India, 1950 — Article 38, 39, 42, 43, 43A
High Courts31 Jul 2019Allowed
State Of Uttarakhand And Others Vs Neetu Verma And Others
Uttarakhand High Court · (2019) 07 UK CK 0263
Constitution Of India, 1950 — Article 162
High Courts31 Jul 2019Allowed
Prakash Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 07 UK CK 0262
Code Of Criminal Procedure, 1973 — Section 164, 319, 319(1), 319(4), 482Indian Penal Code, 1860 — Section 363, 366, 376
High Courts31 Jul 2019Dismissed
Sahenavaz And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 07 UK CK 0261
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 162, 482Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 2(a), 2(b), 2(d), 3, 5, 6(1), 7, 8, 11Indian Penal Code, 1860 — Section 489B, 489C
High Courts30 Jul 2019Allowed
Satish Vs Daya Shankar
Uttarakhand High Court · (2019) 07 UK CK 0260
Provincial Small Cause Courts Act, 1887 — Section 23, 23(1)Transfer Of Property Act, 1882 — Section 53(A)Evidence Act, 1872 — Section 91, 92
High Courts30 Jul 2019Disposed Of
Hari Krishna Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 07 UK CK 0259
Indian Penal Code, 1860 — Section 332, 333, 353Code Of Criminal Procedure, 1973 — Section 207, 313Probation Of Offenders Act, 1958 — Section 3, 4
High Courts30 Jul 2019Dismissed
Kaushik Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 07 UK CK 0258
Code Of Criminal Procedure, 1973 — Section 311, 313Indian Penal Code, 1860 — Section 323, 366A, 376(2), 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6, 16, 17, 21(1)
High Courts30 Jul 2019Partly Allowed
Oriental Insurance Company Limited & Others Vs Rekha Sharma & Others
Uttarakhand High Court · (2019) 07 UK CK 0257
High Courts30 Jul 2019Disposed Of
M/S Energy Development Company Ltd Vs Uttarakhand Jal Vidhut Nigam Limited & Another
Uttarakhand High Court · (2019) 07 UK CK 0256
Arbitration And Conciliation Act, 1996 — Section 17
High Courts30 Jul 2019Dismissed
Manoj Bhatt Vs Principal Secretary Department Of Training And Technical Education Government Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0255
Constitution Of India, 1950 — Article 226
High Courts30 Jul 2019Dismissed
Archna Raiwani Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2019) 07 UK CK 0254
High Courts30 Jul 2019Disposed Of
Rai Bahadur Narain Singh Sugar Mills Co. Ltd & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0253
Uttarakhand Industrial Disputes Act, 1947 — Section 3, 3(b)Constitution Of India, 1950 — Article 226
High Courts30 Jul 2019Dismissed
Pan Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0252
Payment Of Gratuity Act, 1972 — Section 7(3A)
High Courts30 Jul 2019Dismissed
Madan Lal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 07 UK CK 0251
Constitution Of India, 1950 — Article 226
High Courts30 Jul 2019Dismissed
Shanti Devi And Others Vs Tehri Hydro Development Corporation And Others
Uttarakhand High Court · (2019) 07 UK CK 0250
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts30 Jul 2019Dismissed
M/s Kuldip Singh Sethi & Gagan Goyal & Others Vs Ecole Globale International Girls School & Others
Uttarakhand High Court · (2019) 07 UK CK 0249
Arbitration And Conciliation Act, 1996 — Section 2(a), 7, 7(4), 11, 11(4), 11(6), 11(6A), 12, 12(5), 21
High Courts29 Jul 2019Dismissed
Gajendra Singh Kunwar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 07 UK CK 0248
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 409, 420, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 173, 173(1), 173(2), 173(3), 173(4), 173(5), 173(6), 173(7), 173(8), 200, 201, 202, 203, 204, 204, 205, 206, 207, 208, 209. 210Environment (Protection) Act, 1986 — Section 3(3)