High Courts05 Sept 2019Dismissed
Devendra Singh Rana Vs Circle Head, Disciplinary Authority, Punjab National Bank And Others
Uttarakhand High Court · (2019) 09 UK CK 0035
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 481 of 1,059
High Courts05 Sept 2019Dismissed
Union Bank Of India And Another Vs Harsrat Qureshi
Uttarakhand High Court · (2019) 09 UK CK 0034
Constitution Of India, 1950 — Article 226
High Courts05 Sept 2019Dismissed
Suresh Nijhon Vs Nagar Nigam Dehradun And Another
Uttarakhand High Court · (2019) 09 UK CK 0033
Uttar Pradesh Municipal Corporation Act, 1959 — Section 244Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 226
High Courts04 Sept 2019Dismissed
General Manager, Kisan Sahkari Chini Mills Ltd Vs Ganga Devi & Others
Uttarakhand High Court · (2019) 09 UK CK 0032
High Courts04 Sept 2019Allowed
Ruby Khatoon Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0031
High Courts04 Sept 2019Disposed Of
Monika Gupta Aggarwal Vs Hemwati Nandan Bahuguna Garhwal University & Others
Uttarakhand High Court · (2019) 09 UK CK 0030
High Courts04 Sept 2019Disposed Of
Madan Lal Sharma & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0029
High Courts04 Sept 2019Dismissed
Sukhbir Singh & Others Vs Registrar General High Court Of Uttarakhand Nainital & Others
Uttarakhand High Court · (2019) 09 UK CK 0028
Constitution Of India, 1950 — Article 16, 16(4), 16(6)
High Courts04 Sept 2019Disposed Of
Mukesh Kumar & Others Vs Executive Officer & Others
Uttarakhand High Court · (2019) 09 UK CK 0027
Constitution Of India, 1950 — Article 39(a), 39(d), 226
High Courts03 Sept 2019Partly Allowed
Furkaan & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0026
Indian Penal Code, 1860 — Section 323, 325, 504, 506
High Courts03 Sept 2019Dismissed
Amit Mandal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0025
Protection Of Women From Domestic Violence Act, 2005 — Section 19, 20, 20(6), 23, 29Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts03 Sept 2019Allowed
Mahendra Singh Chauhan Vs Jagdish Lal Shah Gangola & Others
Uttarakhand High Court · (2019) 09 UK CK 0024
Code Of Civil Procedure, 1908 — Section 96, 100, 104, Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 31, Order 43 Rule 1(u)
High Courts03 Sept 2019Partly Allowed
Oil & Natural Gas Corporation Ltd Vs Regional Provident Fund Commissioner
Uttarakhand High Court · (2019) 09 UK CK 0023
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 5, 5A, 6, 7I, 7Q, 14B, 17, 17(3)(a)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts03 Sept 2019Dismissed
Malkeet Singh & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 09 UK CK 0022
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 227, 482
High Courts03 Sept 2019Dismissed
Rachna Chauhan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 09 UK CK 0021
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 409
High Courts03 Sept 2019Disposed Of
Gurvinder Singh Chaddha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0020
High Courts03 Sept 2019Allowed
Kuldeep Agarwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0019
Indian Penal Code, 1860 — Section 120B, 302Advocates Act, 1961 — Section 6, 8(A), 35, 35(3)Contempt Of Courts Act, 1971 — Section 15(2)
High Courts03 Sept 2019Disposed Of
Milakh Raj & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0018
Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(2), 21(5)Uttarakhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2005 — Rule 13(2)(B), 13(h)(1), 13(2)(h)(2)
High Courts03 Sept 2019Disposed Of/ Allowed
Dazzle Fable Entertainment Pvt. Ltd Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0017
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Sept 2019Disposed Of
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0016
Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)ACode Of Criminal Procedure, 1973 — Section 164