High Courts12 Sept 2019Dismissed
State Of Uttarakhand Vs Jiwan Chand Pandey
Uttarakhand High Court · (2019) 09 UK CK 0055
Indian Penal Code, 1860 — Section 409, 468, 471Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 480 of 1,059
High Courts12 Sept 2019Dismissed
Vipin Tomar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0054
High Courts12 Sept 2019Disposed Of
Ravindra Jugran Vs State Election Commission And Another
Uttarakhand High Court · (2019) 09 UK CK 0053
Constitution Of India, 1950 — Article 226, 243C, 243C(2), 243C(3), 243K, 243K(4), 243ZA, 324
High Courts12 Sept 2019Disposed Of/ Allowed
Khajan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0052
Indian Penal Code, 1860 — Section 120B, 420, 427Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts12 Sept 2019Disposed Of/ Allowed
Aneesh Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0051
Indian Penal Code, 1860 — Section 120B, 420, 427Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Sept 2019Dismissed
Roshni Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0050
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9, 13(i)(ia)Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts11 Sept 2019Disposed Of
Chandra Shekhar Barola & Others Vs Deepti Badola & Another & Others
Uttarakhand High Court · (2019) 09 UK CK 0049
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13B, 21B
High Courts11 Sept 2019Disposed Of
Niranjan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0048
Employees’ Provident Funds & Misc.Provisions Act, 1952 — Section 2(b), 6
High Courts11 Sept 2019Allowed
State Of Uttarakhand Vs National Commission For Schedule Tribe & Others
Uttarakhand High Court · (2019) 09 UK CK 0047
Scheduled Castes And Scheduled Tribes Act, 2003 — Section 11, 11(1)(b), 12Constitution Of India, 1950 — Article 338A
High Courts11 Sept 2019Dismissed
Trans Bharat Aviation Private Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0046
Constitution Of India, 1950 — Article 14, 226
High Courts11 Sept 2019Disposed Of
Tejbal Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0045
Uttarakhand Annual Transfer For Public Servant Act, 2017 — Section 17, 18, 18(1), 18(2), 18(3), 18(4), 18(5)Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Disposed Of
Meraj Alam Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2019) 09 UK CK 0044
High Courts11 Sept 2019Disposed Of
Zakir & Others Vs District Magistrate, Haridwar And Others
Uttarakhand High Court · (2019) 09 UK CK 0043
High Courts05 Sept 2019Disposed Of
Soban Singh And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0042
Indian Penal Code, 1860 — Section 307, 324, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 3, 4
High Courts05 Sept 2019Allowed
Namrata Sen Vs Captain Saurabh Chauhan
Uttarakhand High Court · (2019) 09 UK CK 0041
Arbitration And Conciliation Act, 1996 — Section 8, 9, 11, 11(4), 11(5), 11(6), 11(6-A) 11(6-B), 11(8), 12, 16(2), 16(3), 17, 26, 34, 37, 37(1)(a)(b)(c), 37(2)(a)(b)Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts05 Sept 2019Dismissed
Universal Sompo General Insurance Company Ltd Vs Pushpa Devi & Ors
Uttarakhand High Court · (2019) 09 UK CK 0040
Motor Vehicles Act, 1988 — Section 173
High Courts05 Sept 2019Allowed
Catalyst Advertising Media & Another Vs Nagar Nigam, Dehradun & Another
Uttarakhand High Court · (2019) 09 UK CK 0039
Uttar Pradesh Municipal Corporation Act, 1959 — Section 305, 306, 540, 541(48), 544Uttarakhand Nagar Nigam (Advertising Permission And Assessment And Collection Of Taxes Of Advertising) Rules, 2015 — Rule 3, 11, 28Uttarakhand Procurement Rules, 2008 — Rule 32
High Courts05 Sept 2019Allowed
Sunita Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0038
High Courts05 Sept 2019Disposed Of
Kavita Srivastava Vs Union Bank Of India & Others
Uttarakhand High Court · (2019) 09 UK CK 0037
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18, 35, 37
High Courts05 Sept 2019
Sushma And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0036
Constitution Of India, 1950 — Article 14