High Courts27 Sept 2019Dismissed
I.C.I.C.I. Lombard General Insurance Company Ltd Vs Amreek Singh And Others
Uttarakhand High Court · (2019) 09 UK CK 0219
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 472 of 1,059
High Courts27 Sept 2019Dismissed
H.D.F.C. ERGO General Insurance Company Ltd Vs Kuldeep @ Hardeep And Others
Uttarakhand High Court · (2019) 09 UK CK 0218
High Courts27 Sept 2019Dismissed
State Of Uttarakhand And Others Vs Vimla Mehta & Others
Uttarakhand High Court · (2019) 09 UK CK 0217
High Courts27 Sept 2019Allowed
Manish Singh & Another Vs Indu & Others
Uttarakhand High Court · (2019) 09 UK CK 0216
Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Dismissed
Prem Lata Baudai And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0215
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5, 5(5A)(b)Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Disposed Of
Dinesh Singh Rana & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0214
High Courts27 Sept 2019Dismissed
Bhanu Pratap Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0213
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Dismissed
Ajay Kumar Vs State Election Commission
Uttarakhand High Court · (2019) 09 UK CK 0212
Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 141, 226, 243O(b)
High Courts27 Sept 2019Dismissed
Rakesh Arora And Another Vs M/s Hindustan Sales Haldwani
Uttarakhand High Court · (2019) 09 UK CK 0211
Code Of Criminal Procedure, 1973 — Section 200, 319, 482Negotiable Instruments Act, 1881 — Section 138, 141, 142, 142(1)(b)
High Courts27 Sept 2019Disposed Of
Ajay Singh Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0210
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts27 Sept 2019Disposed Of
Yogesh Tondon Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0209
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 407
High Courts26 Sept 2019Allowed
Mujahid And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0208
Indian Penal Code, 1860 — Section 34, 379, 411Code Of Criminal Procedure, 1973 — Section 207
High Courts26 Sept 2019Dismissed
Raghunath Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0207
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Negotiable Instruments Act, 1881 — Section 138
High Courts26 Sept 2019Dismissed
Mohd. Rizwan Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0206
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 207, 397, 401, 411
High Courts26 Sept 2019Dismissed
Pooran Singh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0205
Uttaranchal (The Uttar Pradesh Excise Act, 1910 — Section 60(2)
High Courts26 Sept 2019Dismissed
Vikash Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0204
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 309(2), 311, 397(2)
High Courts26 Sept 2019Dismissed
Gujarat State Disaster Management Authority Vs M/s Aska Equipments Ltd
Uttarakhand High Court · (2019) 09 UK CK 0203
Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(n), 15, 17, 18, 19Arbitration And Conciliation Act, 1996 — Section 34
High Courts26 Sept 2019Disposed Of
Himalayiya Ayurvedic Medical College & Hospital Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0202
Uttarakhand Unaided Private Professional Education Institution (Regulation Of Admission And Fixation Of Fee) (Amendment) Act, 2018 — Section 13Uttaranchal Un-Aided Private Professional Education Institutions (Regulation Of Admission And Fixation Fee) Act, 2006 — Section 4(9), 4(10), 4(12), 4(13)
High Courts26 Sept 2019Dismissed
Rajkumar Vs Chief Engineer And Head Of The Department, Public Works Department And Others
Uttarakhand High Court · (2019) 09 UK CK 0201
Constitution Of India, 1950 — Article 226
High Courts26 Sept 2019Dismissed
Dr. Bhuwan Chandra Tewari Vs Bharat Petroleum Corporation Ltd.And Others
Uttarakhand High Court · (2019) 09 UK CK 0200
Constitution Of India, 1950 — Article 226