High Courts14 Oct 2019Disposed Of
Pahal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0018
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 471 of 1,059
High Courts11 Oct 2019Allowed
Ramesh Chandra Sati And Others Vs Anand Chandra Pandey And Others
Uttarakhand High Court · (2019) 10 UK CK 0017
Land Revenue Act, 1901 — Section 34, 35, 40A, 210Code Of Civil Procedure, 1908 — Section 10, 151Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 216, 216(2)
High Courts11 Oct 2019Disposed Of
Dhiraj Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0016
Constitution Of India, 1950 — Article 226
High Courts10 Oct 2019Allowed
Nupur Singh @ Nupur Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0015
High Courts10 Oct 2019Dismissed
Mohammad Hasnain Raza Vs Uttarakhand Public Service Commission & Others
Uttarakhand High Court · (2019) 10 UK CK 0014
Uttarakhand Public Service Commission (Procedure And Conduct Of Business) Rules, 2013 — Rule 20(1)Constitution Of India, 1950 — Article 14, 16, 16(1)
High Courts10 Oct 2019Allowed
Praveen Ram Kohli Vs Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2019) 10 UK CK 0013
High Courts10 Oct 2019Partly Allowed
Sahazad @ Sada And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 207, 313, 374Indian Penal Code, 1860 — Section 34, 307, 506
High Courts10 Oct 2019Dismissed
New India Assurance Company Limited Vs Deepak Kumar & Others
Uttarakhand High Court · (2019) 10 UK CK 0011
Motor Vehicles Act, 1988 — Section 173
High Courts10 Oct 2019Dismissed
Pratap Singh Vs Krishna Pal & Others
Uttarakhand High Court · (2019) 10 UK CK 0010
Indian Registration Act, 1908 — Section 17Code Of Civil Procedure, 1908 — Section 100Evidence Act, 1872 — Section 58
High Courts10 Oct 2019Dismissed
Chandrapal Singh Bohra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0009
Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226
High Courts10 Oct 2019Dismissed
Prakash Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0008
Uttarakhand Subordinate Civil Courts Ministerial Rules, 2007 — Rule 7Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts10 Oct 2019Disposed Of
Ram Kumar Pathak Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0006
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 504, 506
High Courts01 Oct 2019Dismissed
Soyaib Alias Shaib Juvenile Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0005
Indian Penal Code, 1860 — Section 34, 328, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Oct 2019Dismissed
Durga Singh Chauhan And Another Vs Rajendra Kothiyal And Others
Uttarakhand High Court · (2019) 10 UK CK 0004
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 96, Order 8 Rule 6A, Order 8 Rule 6A(4), Order 41 Rule 11, Order 41 Rule 22Arbitration Act, 1940 — Section 20, 41
High Courts01 Oct 2019Disposed Of
Madhukesh Gupta Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0003
High Courts01 Oct 2019Dismissed
Texplas Textiles India Pvt. Ltd Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0002
Uttarakhand Value Added Tax Act, 2005 — Section 31Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17Constitution Of India, 1950 — Article 226
High Courts01 Oct 2019Dismissed
H.P. Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 10 UK CK 0001
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 354Evidence Act, 1872 — Section 56, 57, 57(6), 57(8), 57(13), 103
High Courts30 Sept 2019Disposed Of
Sanatan Dharam Pratinidhi Sabha Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0222
Land Acquisition Act, 1894 — Section 4(1), 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11(1), 12, 19, 20, 21, 30, 31, 40(1), 98Code Of Civil Procedure, 1908 — Section 80
High Courts30 Sept 2019Disposed Of
Indian Fruit Company & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0221
High Courts27 Sept 2019Dismissed
Naushad Ali Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0220
Negotiable Instruments Act, 1881 — Section 138, 138(c)Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 200, 202, 251, 313