High Courts25 Feb 2022Disposed Of
M/s S.K. Tempo Corporation & Others Vs Union Bank Of India
Uttarakhand High Court · (2022) 02 UK CK 0140
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 320 of 1,060
High Courts25 Feb 2022Disposed Of
Hemant Singh Negi And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0138
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts25 Feb 2022Dismissed
Dr. Manish Kumar Saroj Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0136
High Courts25 Feb 2022Dismissed
Dev Singh Negi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0135
High Courts23 Feb 2022Allowed
Pankaj Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0153
High Courts23 Feb 2022Allowed
Maan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0152
Indian Penal Code, 1860 — Section 34, 120B, 307, 392, 411Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 309
High Courts23 Feb 2022Disposed Of
Kirtiram Singh Rawat Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 02 UK CK 0151
Indian Penal Code, 1860 — Section 420, 506
High Courts23 Feb 2022Allowed
Balbhadra Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0139
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 156(3), 161, 313, 437AEvidence Act, 1872 — Section 113B
High Courts23 Feb 2022Disposed Of
Dhaneshwar Sharma Vs Union Of India & Others
Uttarakhand High Court · (2022) 02 UK CK 0133
High Courts23 Feb 2022Disposed Of
Sobha Pandey & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0132
High Courts23 Feb 2022Allowed
Harish Nath Goswami Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0116
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts23 Feb 2022Disposed Of
Neema Devi Vs Uttarakhand State Co-Operative Bank Ltd, Haldwani And Another
Uttarakhand High Court · (2022) 02 UK CK 0115
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts23 Feb 2022Disposed Of
Rani Sharma Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 02 UK CK 0114
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts23 Feb 2022Disposed Of
Altamash Siddiqui Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 02 UK CK 0113
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts22 Feb 2022
Karam Chand Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0129
Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 27, 134, 154 Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts22 Feb 2022Disposed Of
Devanand Sharma Vs Radha Raturi
Uttarakhand High Court · (2022) 02 UK CK 0128
High Courts22 Feb 2022Allowed
Meera Chauhan Vs Rakesh Chauhan
Uttarakhand High Court · (2022) 02 UK CK 0126
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts22 Feb 2022Disposed Of
Yameen Raja & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0124
High Courts22 Feb 2022Allowed
Pooja Bhatt Vs Ravindra Bhatt
Uttarakhand High Court · (2022) 02 UK CK 0120
Code Of Civil Procedure, 1908 — Section 24, 125, 407Hindu Marriage Act, 1955 — Section 13, 21B
High Courts22 Feb 2022Disposed Of
Pawanpreet Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0119