High Courts13 Jul 2023Allowed
Kalawati Devi Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0085
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 240 of 1,059
High Courts13 Jul 2023Allowed
Sagheer Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts13 Jul 2023Allowed
Pradeep Kumar Alias Raju Alias Ajay Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 365, 366A, 368, 370(4), 506Protection Of The Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts13 Jul 2023Allowed
Shamim & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0076
Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jul 2023Allowed
Mohd Shanu Alias Mo.Shan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0075
Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 6, 11(1)
High Courts13 Jul 2023Allowed
Sonu Alias Rehman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0074
Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts13 Jul 2023Allowed
Sukhdev Singh Bajwa Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Unlawful Activities (Prevention) Act, 1967 — Section 35(1)(a)
High Courts13 Jul 2023Allowed
Madan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0072
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20
High Courts13 Jul 2023Dismissed
Harish Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0071
Indian Penal Code, 1860 — Section 300, 302, 304, 504Code Of Criminal Procedure, 1973 — Section 207, 313
High Courts12 Jul 2023Dismissed
Tasleem Ahmad Vs Commissioner Of Customs
Uttarakhand High Court · (2023) 07 UK CK 0087
High Courts12 Jul 2023Dismissed
Priya Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 07 UK CK 0086
High Courts12 Jul 2023Dismissed
Deeksha Joshi & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 07 UK CK 0082
High Courts12 Jul 2023Dismissed
Uttarakhand Public Service Commission Vs Vinod Singh Jeena & Another
Uttarakhand High Court · (2023) 07 UK CK 0081
High Courts12 Jul 2023Allowed
Guru Ram Rai University & Another Vs State Of Uttarakhand Through Secretary (Medical Education), Uttarakhand Shashan, Dehradun, District Dehradun & Others
Uttarakhand High Court · (2023) 07 UK CK 0080
Sri Guru Ram Rai University Act, 2016 — Section 27, 28, 29, 30, 31, 31(1), 31(2), 32
High Courts12 Jul 2023Dismissed
Vimla Naudiyal Vs General Manager, Chola Mandalam Investment And Finance Co. Ltd. & Others
Uttarakhand High Court · (2023) 07 UK CK 0079
High Courts12 Jul 2023Disposed Of
Vivek Kholiya Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 07 UK CK 0078
Negotiable Instruments Act, 1881 — Section 138
High Courts12 Jul 2023Allowed
Alfia Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 307, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Jul 2023Allowed
Arshad Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376AB, 506Protection Of The Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts12 Jul 2023
Parvez Khan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 07 UK CK 0065
Negotiable Instruments Act, 1881 — Section 138
High Courts12 Jul 2023
Gulfam And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0064
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11