COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 220 of 1,060

High Courts09 Oct 2023Disposed Of

Yusuf Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 411Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 11
High Courts09 Oct 2023Disposed Of

Tasleem Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0032

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 11Prevention of Cruelty To Animals Act, 1960 — Section 11(1)
High Courts09 Oct 2023Allowed

Prakash Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0026

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts06 Oct 2023Allowed

Ranjeet Singh Rana Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Oct 2023Disposed Of

Shahrukh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0019

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts06 Oct 2023Disposed Of

Irshad Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0018

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts05 Oct 2023Allowed

Kedar Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 306Constitution Of India, 1950 — Article 21
High Courts05 Oct 2023Disposed Of

Yogesh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0017

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 379, 411
High Courts05 Oct 2023Disposed Of

Hitesh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 10 UK CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 379, 411