High Courts15 Dec 2023Disposed Of
Gayasuddin Siddiqui Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0093
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 205 of 1,060
High Courts15 Dec 2023Disposed Of
Jagmohan Singh Kafola Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0081
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Dec 2023Allowed
Mohit Kandpal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0080
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 50
High Courts15 Dec 2023Allowed
Chitranjan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2)
High Courts14 Dec 2023Allowed
Nishant Bohra Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0096
Indian Penal Code, 1860 — Section 306, 376
High Courts14 Dec 2023Disposed Of
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts14 Dec 2023Disposed Of
Ankit Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts14 Dec 2023Dismissed
Zuber Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0087
Information Technology Act, 2000 — Section 66DConstitution Of India, 1950 — Article 226
High Courts14 Dec 2023Allowed
Ghanshyam Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 12 UK CK 0086
High Courts14 Dec 2023Disposed Of
Sarita Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 12 UK CK 0085
High Courts14 Dec 2023Allowed
Reshma Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0084
High Courts14 Dec 2023Dismissed
Shubham Chaudhary Vs Sakshi Semwal
Uttarakhand High Court · (2023) 12 UK CK 0083
Hindu Marriage Act, 1955 — Section 8, 11
High Courts14 Dec 2023Allowed
Gaurav Negi Alias Akku Thakur Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 323, 364, 427, 506, 511Arms Act, 1959 — Section 25
High Courts13 Dec 2023Disposed Of
Mohd. Zafar Alam Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 12 UK CK 0066
Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 — Rule 3(iii), 11
High Courts13 Dec 2023Allowed
X And Y, Through Their Mothers Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0065
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts13 Dec 2023Allowed
Z, Through His Mother Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0064
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts13 Dec 2023Allowed
Khursheed Alam Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts12 Dec 2023Allowed
Gulab And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0078
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 11
High Courts12 Dec 2023Allowed
Prakash Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0077
Indian Penal Code, 1860 — Section 307, 324, 452, 504
High Courts12 Dec 2023Allowed
Rahul Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4