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Uttarakhand High Court judgments

21,184 judgments · page 198 of 1,060

High Courts07 Jan 2024Allowed

Ved Prakash Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0183

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 60Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 497Code Of Criminal Procedure, 1973 — Section 452

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High Courts07 Jan 2024Dismissed

Santosh Kumar & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 01 UK CK 0182

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 5(jii), 6Code Of Criminal Procedure, 1973 — Section 528

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High Courts07 Jan 2024Allowed

Sangram Singh Alias Santosh Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 01 UK CK 0181

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 497Code Of Criminal Procedure, 1973 — Section 452

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High Courts07 Jan 2024Allowed

Neetesh Srivastava Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0180

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High Courts07 Jan 2024Dismissed

Pawan Sardar And Ors Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 01 UK CK 0179

Indian Penal Code, 1860 — Section 342, 384, 452, 504Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528

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High Courts07 Jan 2024Dismissed

Anant Tyagi Vs Ashwani Kumar

Uttarakhand High Court · (2024) 01 UK CK 0178

Negotiable Instrument Act 1881 — Section 138Constitution Of India, 1950 — Article 21

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High Courts07 Jan 2024Disposed Of

Anant Tyagi Vs Monu Alias Vivek Tyagi

Uttarakhand High Court · (2024) 01 UK CK 0177

Negotiable Instrument Act 1881 — Section 138, 143(3)

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High Courts07 Jan 2024Dismissed

Ankit Giri And Ors Vs State Of Uttarakhand And Ors.

Uttarakhand High Court · (2024) 01 UK CK 0176

Indian Penal Code, 1860 — Section 120B, 435Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528

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High Courts06 Jan 2024Allowed

Alok Chauhan & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 01 UK CK 0175

Indian Penal Code, 1860 — Section 420, 504, 506

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High Courts06 Jan 2024Disposed Of

Parikshit Saini Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 01 UK CK 0174

Indian Penal Code, 1860 — Section 323, 504, 506, 354

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High Courts06 Jan 2024Allowed

Nikhilesh Gharami Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 01 UK CK 0173

Indian Penal Code, 1860 — Section 323Code Of Criminal Procedure, 1973 — Section 2(d), 155(2)

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High Courts06 Jan 2024Allowed

Satnam Kaur Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 01 UK CK 0172

Indian Penal Code, 1860 — Section 427Code Of Criminal Procedure, 1973 — Section 2(d), 155(2)

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High Courts06 Jan 2024Dismissed

Arvind Kumar Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 01 UK CK 0169

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 156(3), 528

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High Courts06 Jan 2024Disposed Of

Mithun Chauhan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 01 UK CK 0168

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High Courts06 Jan 2024Disposed Of

Shivmurti Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0036

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts06 Jan 2024Allowed/ Disposed Of