High Courts19 Mar 2024Allowed
Parevendra Singh Rawat And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 03 UK CK 0082
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 186 of 1,060
High Courts19 Mar 2024Dismissed
Bhajan Singh Chauhan Vs Excise Commissioner, State Of U.K.
Uttarakhand High Court · (2024) 03 UK CK 0081
High Courts19 Mar 2024Allowed
Saroj Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 03 UK CK 0080
High Courts18 Mar 2024Allowed
Mamraj @ Gantya Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0085
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 169
High Courts18 Mar 2024Dismissed
Sanjay Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0084
Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts18 Mar 2024Allowed
Pyare Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0083
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts18 Mar 2024Disposed Of
Bhawani Dutt Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 03 UK CK 0074
High Courts18 Mar 2024Dismissed
Rajendra Prasad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 03 UK CK 0073
High Courts18 Mar 2024Disposed Of
Prabha Bohra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 03 UK CK 0072
High Courts18 Mar 2024Allowed
Pindar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 03 UK CK 0071
High Courts18 Mar 2024Allowed
Ujjawal Jain Vs Vidhika Agarwal
Uttarakhand High Court · (2024) 03 UK CK 0070
Hindu Marriage Act, 1955 — Section 13B
High Courts15 Mar 2024Allowed
Moh. Wasid Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0079
Indian Penal Code, 1860 — Section 363, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts15 Mar 2024Allowed
Sagar @ Sunny Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts15 Mar 2024Allowed
Faiz And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 03 UK CK 0069
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 341, 342, 427, 504, 506
High Courts15 Mar 2024Allowed
Mohd. Nadeem @ Raju Choura Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29, 37
High Courts15 Mar 2024Allowed
Chandra Prakash. Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Mar 2024Allowed
Kusum Panwar Vs Addl. Director Of Education (Secondary) & Others
Uttarakhand High Court · (2024) 03 UK CK 0064
High Courts15 Mar 2024Allowed
Shobha Budhlakoti Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 03 UK CK 0063
High Courts15 Mar 2024Allowed
Aradhana Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0061
Uttar Pradesh Gangster And Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts15 Mar 2024Allowed
Karam Chandra Alias Kamlesh Chand Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 03 UK CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21