High Courts09 Apr 2024Dismissed
Vijay Bharat Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0051
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 183 of 1,060
High Courts09 Apr 2024Dismissed
Jai Prakash Shah Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0050
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 477APrevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts09 Apr 2024Allowed
Imlakh Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0048
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474Prevention Of Corruption Act, 1988 — Section 7A, 12
High Courts09 Apr 2024Dismissed
Hukum Singh Danu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0047
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 37
High Courts09 Apr 2024Partly Allowed
Manoj Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0040
Indian Penal Code, 1860 — Section 323, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Apr 2024Allowed
Dharmendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1998 — Section 3, 4, 9, 10
High Courts09 Apr 2024
Bhupal Singh Vs Jagat Singh And Two Others
Uttarakhand High Court · (2024) 04 UK CK 0038
Motor Vehicles Act, 1988 — Section 173
High Courts09 Apr 2024Disposed Of
Digvijay Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0037
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7AConstitution Of India, 1950 — Article 21
High Courts08 Apr 2024Disposed Of
Sachin Saxena Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 04 UK CK 0045
High Courts08 Apr 2024Dismissed
Arun Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2024) 04 UK CK 0044
High Courts08 Apr 2024Allowed
Bhawana Devi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 04 UK CK 0043
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(1)
High Courts08 Apr 2024Dismissed
M/S Saraswati Dynamic Limited Vs Controlling Authority Under The Payment Of Gratuity Act, 1972 And Another
Uttarakhand High Court · (2024) 04 UK CK 0042
Payment Of Gratuity Act, 1972 — Section 7, 7(7)Indian Penal Code, 1860 — Section 193, 196, 228Payment Of Wages Act, 1936 — Section 15, 15(1), 18
High Courts08 Apr 2024Allowed
Mohd. Shahrukh @ Bidi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0041
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 37
High Courts08 Apr 2024Allowed
Shaheed Hussain Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0036
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22
High Courts05 Apr 2024Allowed/ Dismissed
Jaspal And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0035
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 504, 506
High Courts05 Apr 2024Allowed
Rajendra Singh @ Arun Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0034
Indian Penal Code, 1860 — Section 34, 274, 275, 276, 420
High Courts05 Apr 2024Allowed
Sartaj @ Bora Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0033
Uttarakhand Protection Of Cow Progeny Act, 2007 — 3, 6, 11
High Courts05 Apr 2024Allowed
Ikbal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0032
Uttarakhand Protection Of Cow Progeny Act, 2007 — 3, 5, 11
High Courts05 Apr 2024Disposed Of
Harish Chandra Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471/li>Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Constitution Of India, 1950 — Article 21
High Courts05 Apr 2024Allowed
Ravi Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0027
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4