High Courts10 Jun 2024Allowed
Mandeep Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0059
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 171 of 1,060
High Courts07 Jun 2024Allowed
Bhupendra Ram Alias Pali Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0086
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4(2)Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Jun 2024Allowed
Rizwan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0085
Indian Penal Code, 1860 — Section 323, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6Uttarakhand Freedom Of Religion Act, 2018 — Section 3(1), 5
High Courts07 Jun 2024Allowed
Mohseen @ Mausir Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0084
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts07 Jun 2024Allowed
Piyush Baliyan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0083
Indian Penal Code, 1860 — Section 34, 120B, 307
High Courts07 Jun 2024Allowed
Gulab Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0082
Indian Penal Code, 1860 — Section 302Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
High Courts07 Jun 2024Allowed
Jitendra Ahlawat @ Jitendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0081
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts07 Jun 2024Allowed
Samoon And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0075
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Arms Act, 1959 — Section 25(1B)(b)
High Courts06 Jun 2024Allowed
Mudassir And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0104
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty Upon Animals Act, 1960 — Section 3, 11
High Courts06 Jun 2024Allowed
Ram Singh Mehra And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 06 UK CK 0102
High Courts06 Jun 2024Allowed
Lohit Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 06 UK CK 0101
High Courts06 Jun 2024Allowed
Ajay Mohan Paliwal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0099
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts06 Jun 2024Allowed
Imran Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0097
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29
High Courts06 Jun 2024Allowed
Sumit Gangwar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0091
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 50, 60
High Courts06 Jun 2024Allowed
Ujjawal Saini & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0090
Indian Penal Code, 1860 — Section 34, 120B, 307Arms Act, 1959 — Section 3, 25
High Courts05 Jun 2024Allowed
Mohit Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0105
Indian Penal Code, 1860 — Section 323, 354(A), 354(D), 376Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 11(iv), 12Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jun 2024Allowed
Dungar Ram & Others Vs Managing Director And Others
Uttarakhand High Court · (2024) 06 UK CK 0001
High Courts04 Jun 2024Disposed Of
Mahesh Chandra Harbola & Others. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 06 UK CK 0009
High Courts04 Jun 2024Allowed
Mahendra Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 06 UK CK 0008
High Courts04 Jun 2024Allowed
Rohtash Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471