High Courts11 Sept 2026Dismissed
Pankaj Chaudhary Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2050
Uttarakhand Public Servants Annual Transfer Act, 2017-Section 17(1)(b)(5)
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 17 of 1,060
High Courts11 Sept 2026
Nitin Kaushik & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2009
High Courts10 Sept 2026
M/s Shri Shyam Engineers Solution Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2080
CGST/ UKGST Act-Section 73(9), 73, 74, 75, Sub-section 4 and 5 of Section 75
High Courts10 Sept 2026
Durga Singh Gangola Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2071
High Courts10 Sept 2026
Minakshi Devi & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2068
Uniform Civil Code, Uttarakhand
High Courts10 Sept 2026
Gaurav Kalura Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2088
Cr.P.C.-Section 125Hindu Marriage Act, 1955-Section 7IPC-Sections 323, 504, 506 and 498-A
High Courts10 Sept 2026
Smt. Gayatri & Ors. Vs Reliance General Insurance Company Ltd & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2061
High Courts10 Sept 2026
State Of Uttarakhand & Anr. Vs Bhagwan Singh Kainthura & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2059
Merger Rules, 2002-Clause No.6
High Courts10 Sept 2026
M/s Prince Construction Company and Mohan Construction (Joint Venture) Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2056
High Courts10 Sept 2026
M/s Divergent Industries Pvt. Ltd. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2055
CGST/ UKGST Act, 2017-Section 73
High Courts10 Sept 2026
Meenakshi Rajput Vs Kapil Dev Rajput & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2010
BNSS-Section 447IPC-Sections 323, 504, 506Cr.P.C.-Section 125, 313
High Courts10 Sept 2026Allowed
Smt. Shanti Devi (since deceased) & Anr. Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2008
Provincial Small Cause Courts Act, 1887-Section 25CPC-Order XV Rule 5
High Courts10 Sept 2026
Reliance General Insurance Co. Ltd. Vs Smt. Neelam Negi & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2007
Motor Vehicles Act, 1988-Section 173, 166
High Courts10 Sept 2026
Reliance General Insurance Company Ltd. Vs Smt. Geeta Devi & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2006
High Courts09 Sept 2026
B.S.V. Girls P.G. College Vs Kumaun University Nainital & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2076
Constitution of India-Article 226
High Courts09 Sept 2026
Krishna Panwar Vs Director /Registrar Uttarakhand Cooperative Dairy Federation Limited & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2073
High Courts09 Sept 2026
Surendra Singh Vs Registrar Cooperative Society Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2065
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 50Representation of Peoples Act, 1951-Section 123
High Courts09 Sept 2026
Vishal Saini Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2064
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 50, Section 70Representation of Peoples Act, 1951-Section 123
High Courts09 Sept 2026
Triveni Shivhari & Anr. Vs Sanjay Vyas
Uttarakhand High Court · (2026) 09 UK CK 2063
Provincial Small Causes Court, Act-Section 25CPC-Order 1 Rule 10
High Courts09 Sept 2026Dismissed
Pradeep Thapa Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2087
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 12(ख), 50Representation of Peoples Act, 1951-Section 123Act, 2003-Section 20