COURT ARCHIVE

Uttarakhand High Court judgments

21,152 judgments · page 1,015 of 1,058

High Courts28 Jul 2005Dismissed

Roop Singh Vs State of Uttaranchal

Uttarakhand High Court · (2006) CriLJ 353

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 228A, 376, 376A, 376B, 376C

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High Courts26 Jul 2005Dismissed

Jaspal Singh Vs Radhey Shyam Sharma and Others

Uttarakhand High Court · (2005) 4 AWC 3101

Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(3), 16, 16(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8(2)

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High Courts25 Jul 2005Dismissed

Umed Chand Ramola Vs State of Uttaranchal

Uttarakhand High Court · (2006) CriLJ 951

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 408

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High Courts25 Jul 2005Dismissed

Commissioner, Sales Tax Vs Surendra Prakash Kaushik and Sons

Uttarakhand High Court · (2006) 144 STC 208

Uttar Pradesh Reorganisation Act, 2000 — Section 35Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 2

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High Courts25 Jul 2005Dismissed

Commissioner of Sales Tax Vs Sevak Ram Raja Ram

Uttarakhand High Court · (2005) 07 UK CK 0042

Uttar Pradesh Reorganisation Act, 2000 — Section 35Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 2, 21

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High Courts25 Jul 2005Dismissed

Nasir Ahmad and Another Vs State of Uttaranchal

Uttarakhand High Court · (2006) CriLJ 1640

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 307, 324, 34

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High Courts25 Jul 2005

U.P. State Electricity Board and Others Vs Presiding Officer, Labour Court and Another

Uttarakhand High Court · (2005) 107 FLR 399

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N

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High Courts25 Jul 2005

Laxmi Prapannacharya Vs State of U.P. and Others

Uttarakhand High Court · AIR 2006 Utt 7 : (2005) 2 RD 442 : (2006) 1 UC 436 : (2005) 2 UD 511

Stamp Act, 1899 — Section 2(18), 2(22), 2(24), 22(4), 4

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High Courts22 Jul 2005Allowed

Kunwar Inder Singh and Another Vs State of U.P., Now Uttaranchal and Others

Uttarakhand High Court · (2006) 1 UC 641

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts22 Jul 2005Dismissed

Mohd. Danish Vs Col. Raju George and Others

Uttarakhand High Court · (2006) 1 UC 670

Cantonments Act, 1924 — Section 179, 180, 184, 185, 185(2)Contempt of Courts Act, 1971 — Section 10, 12

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High Courts22 Jul 2005Dismissed

Sedco Forex International Inc. Vs Commissioner of Income Tax

Uttarakhand High Court · (2005) 198 CTR 364 : (2005) 279 ITR 1

Finance Act, 2003 — Section 143, 143(3), 44AA, 44AA(2), 44ABIncome Tax Act, 1961 — Section 115A, 2, 244BB, 260A, 28

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High Courts22 Jul 2005

Sedco Forex International Vs Commissioner of Income Tax, Dehradun

Uttarakhand High Court · (2005) 147 TAXMAN 389

Constitution of India, 1950 — Article 14, 16Income Tax Act, 1961 — Section 115A, 143, 260A, 28, 29

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High Courts22 Jul 2005Dismissed

Ashok Punjaji Sonkusare Vs Oil and Natural Gas Commission Ltd. and Others

Uttarakhand High Court · (2006) 1 LLJ 581 : (2005) 2 UD 145

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High Courts22 Jul 2005Allowed

Kala Vs The Collector and Others

Uttarakhand High Court · (2006) 1 UC 535

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(1), 122B(1)(2)

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High Courts22 Jul 2005Dismissed

Budh Ram Vs State of Uttaranchal

Uttarakhand High Court · (2006) CriLJ 1050

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 379, 411

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High Courts22 Jul 2005Dismissed

Islam Khan Vs State of Uttaranchal and Others

Uttarakhand High Court · (2006) 1 UC 646

Constitution of India, 1950 — Article 226

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High Courts22 Jul 2005Allowed

Surendra Pal Singh Vs Jitendra Singh and Others

Uttarakhand High Court · (2006) 1 UC 614

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176

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High Courts22 Jul 2005Dismissed

Sri Ashok Punjaji Sonkusare Vs Oil and Natural Gas Commission Ltd. and Others

Uttarakhand High Court · (2006) 1 UC 78

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High Courts21 Jul 2005Dismissed

Commissioner of Sales Tax Vs Executive Engineer, Anusandhan and Niyozan Khand I

Uttarakhand High Court · (2006) 144 STC 183 : (2005) 2 UD 538

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 2

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High Courts19 Jul 2005Dismissed

Commissioner of Sales Tax Vs Northern India Drugs Corp.

Uttarakhand High Court · (2005) 142 STC 318

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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