High Courts17 Apr 2006Dismissed
Jagdish Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · AIR 2006 Utt 38 : (2006) 2 UC 1146
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
COURT ARCHIVE
Uttarakhand High Court judgments
21,152 judgments · page 1,003 of 1,058
High Courts17 Apr 2006
Gulbeer Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) 2 UC 1147
High Courts17 Apr 2006Dismissed
Kanta Prasad Vs State of U.P.
Uttarakhand High Court · (2006) 2 UC 1067
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 4
High Courts17 Apr 2006Dismissed
Yaswant Singh Vs Smt. Kanchan Chauhan
Uttarakhand High Court · (2006) 2 UC 1079
Court Fees Act, 1870 — Section 7(xi)Specific Relief Act, 1963 — Section 6
High Courts17 Apr 2006
Ram Chandra and Others Vs State of Uttrakhand
Uttarakhand High Court · (2006) CriLJ 2966 : (2006) 2 UC 1139 : (2006) 1 UD 562
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts13 Apr 2006Dismissed
United India Insurance Co. Ltd. Vs Anil Maikhuri and Others
Uttarakhand High Court · (2007) ACJ 1868 : (2006) 2 UC 1101 : (2006) 1 UD 511
Motor Vehicles Act, 1988 — Section 165, 166
High Courts13 Apr 2006Allowed
Kundan Singh and Another Vs State of Uttaranchal
Uttarakhand High Court · (2007) 1 DMC 708 : (2007) NCC 531 : (2006) 3 UC 1870 : (2006) 2 UD 113
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Apr 2006
Moolwati and Others Vs Uttaranchal Road Transport Corporation
Uttarakhand High Court · (2006) 3 ACC 919 : (2006) 2 UC 1103 : (2006) 1 UD 513
Motor Vehicles Act, 1988 — Section 173
High Courts12 Apr 2006Dismissed
Shankar Lal Sah Vs District Land Acquisition Officer and Another
Uttarakhand High Court · (2006) 2 UC 1099
Land Acquisition Act, 1894 — Section 12(2), 18, 4, 6Limitation Act, 1963 — Section 5
High Courts10 Apr 2006Dismissed
Kulwant Kaur Sidhu Vs Smt. Rahiman Bai Guddi (deceased), through L. Rs.
Uttarakhand High Court · (2006) 3 UC 1420
Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts07 Apr 2006Dismissed
Ved Singh Vs Commissioner Garhwai Mandal and Others
Uttarakhand High Court · (2006) 2 UC 1254
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2)
High Courts07 Apr 2006Allowed
Ataru Vs State of Uttaranchal
Uttarakhand High Court · (2006) 3 UC 1446
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 363, 366, 368, 376
High Courts05 Apr 2006Dismissed
Commissioner of Income Tax and Another Vs District Excise Officer
Uttarakhand High Court · (2006) 284 ITR 22 : (2006) 1 UD 551
Finance Act, 1988 — Section 44AB, 44AC, 44B, 44BB, 44BBAIncome Tax Act, 1961 — Section 206(6), 206C, 206C(1), 206C(7)Uttar Pradesh Excise Act, 1910 — Section 24, 24A, 24B, 30, 31
High Courts05 Apr 2006
National Insurance Company Ltd. Vs Kunwari Devi and Others
Uttarakhand High Court · (2006) 4 ACC 53 : (2008) ACJ 900 : (2006) 2 UC 1267 : (2006) 1 UD 614
Motor Vehicles Act, 1988 — Section 149, 173
High Courts05 Apr 2006Allowed
G.P. Tyagi Vs Uttaranchal Pey Jal Sansadhan Vikas Avam Nirman Nigam and Others
Uttarakhand High Court · (2006) 2 UC 1151
Constitution of India, 1950 — Article 142Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 3, 31, 37
High Courts05 Apr 2006
Shri Sanjay Kumar and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) NCC 346
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 156, 156(1), 156(3)
High Courts05 Apr 2006Dismissed
Commissioner of Income Tax Vs Nainital Bank Ltd.
Uttarakhand High Court · (2006) 284 ITR 48 : (2006) 2 UD 175
Income Tax Act, 1961 — Section 260A
High Courts04 Apr 2006Dismissed
State of U.P. Vs Commissioner Kumaon Division and Others
Uttarakhand High Court · (2006) 2 UC 1283
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts04 Apr 2006
Rajendra Kumar Jain Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) 2 UC 1149
High Courts04 Apr 2006Dismissed
Dr. Amardeep Vs Principal Judge, Family Court Dehradun and Another
Uttarakhand High Court · (2006) 04 UK CK 0020
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 15, 16, 28