High Courts06 May 2022Disposed Of
Jasveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0019
Indian Penal Code, 1860 — Section 120B, 406, 420Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 40 of 61
High Courts06 May 2022Disposed Of
Laxmi Tiwari And Four Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0018
Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts06 May 2022Disposed Of
Sardar Singh And Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0017
Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts06 May 2022Disposed Of
Mohd. Zaid Rafi Ansari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0013
Indian Penal Code, 1860 — Section 379, 427, 447Constitution Of India, 1950 — Article 226
High Courts06 May 2022Disposed Of
Devi Prasad Juyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0012
Indian Penal Code, 1860 — Section 120B, 420, 468Constitution Of India, 1950 — Article 226
High Courts06 May 2022Disposed Of
Ikrar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0011
Indian Penal Code, 1860 — Section 147, 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts05 May 2022Disposed Of
Himanshu Malik Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 05 UK CK 0009
>Code Of Criminal Procedure, 1973 — Section 125
High Courts05 May 2022Allowed
Sanjay Kumar Nagalia Vs SM Milkose Limited
Uttarakhand High Court · (2022) 05 UK CK 0008
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10 (2)Limitation Act, 1963 — Article 54
High Courts05 May 2022Disposed Of
Keshav Kumar Saini Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0007
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 41AConstitution Of India, 1950 — Article 226
High Courts05 May 2022Disposed Of
Manoj Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0006
Indian Penal Code, 1860 — Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 41AConstitution Of India, 1950 — Article 226
High Courts05 May 2022Disposed Of
Deepak Chauhan Alias Rishi Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0005
Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506, 509Constitution Of India, 1950 — Article 226
High Courts05 May 2022Disposed Of
Sonali Suman And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0004
Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts05 May 2022Disposed Of
Bhanupratap Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0003
Indian Penal Code, 1860 — Section 323, 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10Constitution Of India, 1950 — Article 226
High Courts04 May 2022Disposed Of
Dheeraj Kapoor Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0010
High Courts04 May 2022Disposed Of
Harshavardhan Piyush Chheda & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0002
Indian Penal Code, 1860 — Section 120B, 420, 504, 506Constitution Of India, 1950 — Article 226
High Courts04 May 2022Disposed Of
Sanjay Prasad Alias Annu Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0001
Indian Penal Code, 1860 — Section 323, 354, 504Constitution Of India, 1950 — Article 226
High Courts29 Apr 2022Disposed Of
Molhad Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0128
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 504, 506Constitution Of India, 1950 — Article 226
High Courts29 Apr 2022Disposed Of
Kamal Arora Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0126
Indian Penal Code, 1860 — Section 504, 506Constitution Of India, 1950 — Article 226
High Courts29 Apr 2022Disposed Of
Riyasat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0125
Indian Penal Code, 1860 — Section 186, 332, 353, 504Constitution Of India, 1950 — Article 226
High Courts29 Apr 2022Disposed Of
Rajendra Kumar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0124
Indian Penal Code, 1860 — Section 120B, 420, 506Constitution Of India, 1950 — Article 226