High Courts23 May 2022Allowed
State Of Uttarakhand And Others Vs Vinod Singh Dev And Others
Uttarakhand High Court · (2022) 05 UK CK 0080
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 37 of 61
High Courts23 May 2022Disposed Of
Punit Kumar Agarwal Vs Mahesh Chandra Agarwal
Uttarakhand High Court · (2022) 05 UK CK 0077
Negotiable Instruments Act, 1881 — Section 138Constitution Of India, 1950 — Article 227
High Courts23 May 2022Disposed Of
Irshad And Others Vs Senior Superintendent Of Police, Haridwar, District Haridwar, State Uttarakhand
Uttarakhand High Court · (2022) 05 UK CK 0076
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts23 May 2022Disposed Of
Jayant Sarkar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0075
Indian Penal Code, 1860 — Section 147, 323, 342, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts23 May 2022Disposed Of
Madhumani Tripathi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0074
Code Of Criminal Procedure, 1973 — Section 432, 433, 433AConstitution Of India, 1950 — Article 161, 226
High Courts21 May 2022Disposed Of
Pankaj Kumar Grover Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0072
Indian Penal Code, 1860 — Section 307, 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts21 May 2022Allowed
Surbhi Gupta Vs Nitin Jain
Uttarakhand High Court · (2022) 05 UK CK 0070
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts21 May 2022Dismissed
State Of Uttarakhand Vs Satpal
Uttarakhand High Court · (2022) 05 UK CK 0069
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 50Code Of Criminal Procedure, 1973 — Section 91
High Courts20 May 2022Dismissed
Mussoorie Dehradun Development Authority Vs Additional Commissioner Of Income Tax & Another
Uttarakhand High Court · (2022) 05 UK CK 0073
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 206ABihar Industrial Area Development Authority Act, 1974 — Section 17Constitution Of India, 1950 — Article 289
High Courts20 May 2022Allowed
Gaurav Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 05 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411Constitution Of India, 1950 — Article 21
High Courts20 May 2022Allowed
Waseem Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 05 UK CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiiia), 2(viia), 8, 21, 50Constitution Of India, 1950 — Article 21
High Courts20 May 2022Allowed
Aleem Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 05 UK CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 29, 50, 60Constitution Of India, 1950 — Article 21
High Courts19 May 2022
Beena Rajwar Vs State Of Uttarakhand Through Secretary, School Education And Others
Uttarakhand High Court · (2022) 05 UK CK 0068
High Courts19 May 2022Dismissed
Sai Auto Industries (Through Its Proprietor Mrs. Simmi Arora) Vs Union Of India & Others
Uttarakhand High Court · (2022) 05 UK CK 0067
Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
Pankaj Yadav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0056
Indian Penal Code, 1860 — Section 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
Kabir Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0055
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
Vikki Chilwal Alias Vikram Singh Chilwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0054
Indian Penal Code, 1860 — Section 354, 504, 506Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
Sanjay Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0053
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
Mukesh And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 05 UK CK 0052
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts18 May 2022Disposed Of
Sandeep Bhagat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 05 UK CK 0060
Code Of Criminal Procedure, 1973 — Section 432, 433, 433AConstitution Of India, 1950 — Article 226