Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 279, 284, 287(a)State Financial Corporations Act, 1951 — Section 3, 29Uttar Pradesh Land Revenue Act, 1901 — Section 183(4)

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High Courts15 Jun 2022Disposed Of

Amir Vs State Of Uttarakhand & Ors

Uttarakhand High Court · (2022) 06 UK CK 0059

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High Courts15 Jun 2022Dismissed

Jagat Singh Martolia And Ors Vs Union Of India & Ors

Uttarakhand High Court · (2022) 06 UK CK 0058

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High Courts15 Jun 2022Allowed

Jahid Chaudhary & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 06 UK CK 0048

Indian Penal Code, 1860 — Section 147, 323, 452

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High Courts15 Jun 2022Disposed Of

Harjinder Singh And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 06 UK CK 0047

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506

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High Courts15 Jun 2022Disposed Of

Madhuri Gahlaut Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 06 UK CK 0046

Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 420

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High Courts14 Jun 2022Disposed Of

Mahmood And Sajid Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 06 UK CK 0045

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 384

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High Courts14 Jun 2022Disposed Of

Shekhar Varshney And Four Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 06 UK CK 0044

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506 Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts14 Jun 2022Disposed Of

Asgar Ali And Fourteen Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 06 UK CK 0043

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 504, 506

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High Courts13 Jun 2022Allowed

Narayan Singh Bisht Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 06 UK CK 0042

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 60

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High Courts13 Jun 2022Disposed Of

Dal Singh And Three Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 06 UK CK 0040

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 354, 504, 506

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High Courts13 Jun 2022

Sherdeen Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 06 UK CK 0039

Indian Penal Code, 1860 — Section 354A Protection Of Children From Sexual Offences Act, 2012 — Section 9, 10, 42

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High Courts10 Jun 2022Dismissed

Naveen Pande Vs Uttarakhand Public Service Commission And Others

Uttarakhand High Court · (2022) 06 UK CK 0049

Uttarakhand Board Of Technical Education Act, 2003 — Section 2(a), 2(b), 2(f)Uttarakhand Public Service Commission (Procedure & Conduct Of Business) Rules, 2013 — Rule 22(9)

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High Courts10 Jun 2022Dismissed