High Courts14 Mar 2019Dismissed
Jagdish Prasad Bhatt VsState Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0077
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 96 of 106
High Courts14 Mar 2019Dismissed
M/S Badesha Rice Mill & Others Vs Uttarakhand Gramin Bank & Others
Uttarakhand High Court · (2019) 03 UK CK 0076
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 14, 14(3), 17(1)Security Interest (Enforcement) Rules, 2002 — Rule 8(1)Constitution Of India, 1950 — Article 226
High Courts14 Mar 2019Allowed
State Of Uttarakhand & Another Vs Geeta And Others
Uttarakhand High Court · (2019) 03 UK CK 0075
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(N), 25F
High Courts14 Mar 2019Disposed Off
Balbir Singh Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0074
High Courts14 Mar 2019Allowed
Bhopal Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0073
Electricity Act, 2003 — Section 126, 126(1), 126(2), 135
High Courts14 Mar 2019Allowed
B.P. Poddar Charitable Trust And Others Vs District Magistrate And Another
Uttarakhand High Court · (2019) 03 UK CK 0072
Uttar Pradesh Urban Planning And Development Act, 1973 — Section 2(f), 2(g), 3, 4, 4(1), 4(2), 15, 26, 27, 28
High Courts14 Mar 2019Party Allowed
Chhote Lal & Others Vs Prabhjeet Singh And Others
Uttarakhand High Court · (2019) 03 UK CK 0071
High Courts13 Mar 2019Disposed Off
Rai Bahadur Narain Singh Sugar Mills Ltd Vs Kalpana Singh Nautiyal & Others
Uttarakhand High Court · (2019) 03 UK CK 0070
United Provinces Excise Act, 1910 — Section 24, 31, 40
High Courts13 Mar 2019
State Of Uttarakhand And Others Vs New Taral Stone Crusher And Others
Uttarakhand High Court · (2019) 03 UK CK 0069
Constitution Of India, 1950 — Article 14, 226
High Courts13 Mar 2019Disposed Off
Jashoda Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0068
Uttarakhand Panchayati Raj Act, 2016 — Section 133, 133(ka)
High Courts13 Mar 2019Dismissed
M/s Pandey Enterprises Vs G.B. Pant University And Others
Uttarakhand High Court · (2019) 03 UK CK 0067
High Courts13 Mar 2019Dismissed
Bharat Hotels Ltd Vs Satish Kumar & Others
Uttarakhand High Court · (2019) 03 UK CK 0066
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 23 Rule 1, Order 39 Rule 1, Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227
High Courts12 Mar 2019Disposed Off
Uttarakhand Power Corporation Ltd. & Others Vs Janki Devi
Uttarakhand High Court · (2019) 03 UK CK 0065
High Courts12 Mar 2019Disposed Off
Anjum Faiza Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0064
Electricity Act, 2003 — Section 126(3), 126(4), 127
High Courts12 Mar 2019Disposed Off
Anju Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0063
High Courts12 Mar 2019Disposed Off
Devesh Kumar Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0062
High Courts12 Mar 2019Allowed
THDC India Limited & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0061
Bombay Tenancy And Agricultural Lands Act, 1948 — Section 42, 76AIndustrial Disputes Act, 1947 — Section 10ALimitation Act, 1963 — Section 5
High Courts12 Mar 2019Allowed
United India Insurance Company Limited & Others Vs Farjana And Others
Uttarakhand High Court · (2019) 03 UK CK 0060
Motor Vehicle Act, 1988 — Section 2, 2(14), 2(28), 2(44), 2(46), 2(47), 140, 149(2)(a)(i)(a), 166, 169(2), 173Code Of Criminal Procedure, 1973 — Section 195Evidence Act, 1872 — Section 103
High Courts11 Mar 2019
Sandeep Kumar Chauhan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 03 UK CK 0059
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 19, 19(1)(f)Code Of Civil Procedure, 1908 — Section 107Domestic Violence Act, 2005 — Section 20, 21, 22, 23
High Courts11 Mar 2019
Director, Indian Institute Of Technology, Roorkee, District Haridwar & Another Vs Pushpa Doval & Others
Uttarakhand High Court · (2019) 03 UK CK 0058
Allahabad High Court Rules, 1952 — Rule 5