High Courts30 May 2019Disposed Of
Gajendra Singh Rawat Vs Monika Rawat
Uttarakhand High Court · (2019) 05 UK CK 0311
Hindu Marriage Act, 1955 — Section 21B(2)Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Order 17
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 68 of 106
High Courts30 May 2019Dismissed
Cadilia Healthcare Limited & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0310
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 10, 10(1), 12(5)
High Courts30 May 2019Dismissed
M/s Sant Steels & Alloys Pvt. Ltd Vs Government Of India And Others
Uttarakhand High Court · (2019) 05 UK CK 0309
Land Acquisition Act, 1894 — Section 4, 6, 17(1)Central Excise Act, 1944 — Section 5A(1)Additional Duties Of Excise (Goods Of Special Importance) Act, 1957 — Section 3(3)
High Courts30 May 2019Dismissed
State Of Uttarakhand & Others Vs Sukh Lal & Others
Uttarakhand High Court · (2019) 05 UK CK 0308
Allahabad High Court Rule, 1952 — Rule 5
High Courts30 May 2019Disposed Of
Managing Director Food Corporation Of India & Others Vs Sureshanand Sharma
Uttarakhand High Court · (2019) 05 UK CK 0307
Food Corporation Of India (Staff) Regulation, 1971 — Regulation 74, 74(1), 74(4)
High Courts30 May 2019Dismissed
Ravindra Prasad Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 05 UK CK 0306
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2) ,19Code Of Criminal Procedure, 1973 — Section 227, 482Registration Act, 1908 — Section 17
High Courts30 May 2019Disposed Of
Narendra Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0305
Code Of Civil Procedure, 1908 — Section 92Constitution Of India, 1950 — Article 141, 142, 162, 226, 246
High Courts29 May 2019Dismissed
Harendra Kumar Mishra Vs Uttarakhand Information Commission & Others
Uttarakhand High Court · (2019) 05 UK CK 0304
Right To Information Act, 2005 — Section 7(1), 20(1)
High Courts29 May 2019Dismissed
Rai Bahadur Narain Singh Sugar Mills Ltd Vs Mangey Ram & Another
Uttarakhand High Court · (2019) 05 UK CK 0303
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1), 6(H)2, 10(1), 11A, 33C, 33C(1), 33C(2)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20Uttar Pradesh Industrial Disputes Rules, 1957 — Rule 12(9)
High Courts29 May 2019Dismissed
Bhawan Singh Vs Dhan Singh
Uttarakhand High Court · (2019) 05 UK CK 0302
High Courts29 May 2019Dismissed
Tarun Kumar Dhiman Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0301
High Courts29 May 2019Disposed Of
Pankaj Singh Rana Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0300
High Courts29 May 2019Disposed Of
State Of Uttarakhand & Others Vs Deep Upadhyay & Others
Uttarakhand High Court · (2019) 05 UK CK 0299
United Provinces Excise Act, 1910 — Section 34(1)Central Excise Rules, 2002 — Rule 31(2)Constitution Of India, 1950 — Article 226
High Courts29 May 2019Dismissed
Ajeet Singh Rathore Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0298
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 286(2)Constitution Of India, 1950 — Article 226
High Courts29 May 2019Dismissed
M/s Super Construction Associates Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0297
Constitution Of India, 1950 — Article 14, 226
High Courts29 May 2019Disposed Of
Parmesh Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0296
Code Of Criminal Procedure, 1973 — Section 313, 313(5), 482Indian Penal Code, 1860 — Section 328, 376(2), 506
High Courts29 May 2019Disposed Of
Sonveer And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0295
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 324, 354
High Courts29 May 2019Dismissed
Sandeep Kumar Vs Senior Superintendent Of Police And Others
Uttarakhand High Court · (2019) 05 UK CK 0293
Indian Penal Code, 1860 — Section 379Constitution Of India, 1950 — Article 226
High Courts28 May 2019Dismissed
Surendra Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0292
Indian Forest Act, 1927 — Section 363, 376
High Courts28 May 2019Dismissed
Uttarakhand Transport Corporation Vs Dharmendra And Others
Uttarakhand High Court · (2019) 05 UK CK 0291
Motor Vehicles Act, 1988 — Section 140, 149(2), 166, 168, 169, 169(2), 170Code Of Civil Procedure, 1908 — Order 14 Rule 3, 4