High Courts09 Jul 2019Dismissed
Oriental Insurance Company Limited & Others Vs Basanti Dugtal & Others
Uttarakhand High Court · (2019) 07 UK CK 0098
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 56 of 106
High Courts09 Jul 2019Dismissed
Meenu Agarwal Vs District Magistrate, Pauri Garhwal And Others
Uttarakhand High Court · (2019) 07 UK CK 0097
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(zd), 13, 13(4)(d), 14, 14(1), 17
High Courts09 Jul 2019Disposed Of
Jag Deepak Joshi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 07 UK CK 0096
High Courts09 Jul 2019Allowed
Arun Kumar Dubey Vs Union Of India
Uttarakhand High Court · (2019) 07 UK CK 0095
Constitution Of India, 1950 — Article 12
High Courts09 Jul 2019Disposed Of
Committee Of Management Puran Singh Mohan Singh Inter College Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0094
Intermediate Education Act, 1921 — Section 16G, 16G(3)(a), 16G(3)(b), 16G(3)(c)
High Courts09 Jul 2019Disposed Of
State Of Uttarakhand And Others Vs Hayat Singh Mehta And Others
Uttarakhand High Court · (2019) 07 UK CK 0093
High Courts09 Jul 2019Disposed Of
Firoz And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 07 UK CK 0092
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 323, 325, 452, 504, 506
High Courts08 Jul 2019Dismissed
Subham Dobhal Vs Uttarakhand Board Of Technical Education & Another
Uttarakhand High Court · (2019) 07 UK CK 0132
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Article 7, 58, 59, 113, 137
High Courts08 Jul 2019Allowed
National Insurance Company Limited Vs Jagdish And Others
Uttarakhand High Court · (2019) 07 UK CK 0091
Code Of Civil Procedure, 1908 — Section 11, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Uttarakhand Motor Vehicles Rules, 2011 — Rule 2, Rule 3
High Courts08 Jul 2019Dismissed
Deepak Kumar Joshi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 07 UK CK 0090
High Courts08 Jul 2019Dismissed
Kedar Nath Vs Mukhya Adhisthata, Gurukul Maha Vidyalaya, Jwalapur, Haridwar & Others
Uttarakhand High Court · (2019) 07 UK CK 0089
High Courts08 Jul 2019Disposed Of
Sunita Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 07 UK CK 0088
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts05 Jul 2019Dismissed
Rajat Kumar Alias Sonu Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 07 UK CK 0087
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125, 379, 401
High Courts05 Jul 2019Disposed Of
SelaQui Academy Of Higher Education And Another Vs Lokpal, Uttarakhand Technical University And Others
Uttarakhand High Court · (2019) 07 UK CK 0085
High Courts05 Jul 2019Partly Allowed
Suman Devi Vs State Of Uttarakand
Uttarakhand High Court · (2019) 07 UK CK 0084
Indian Stamp Act, 1899 — Section 33(5), 38(1)(b), 40(1)(b), 47(1), 47(2), 47(3), 47A, 47A2, 47A(3), 47A(4), 56, 75Constitution Of India, 1950 — Article 13
High Courts05 Jul 2019Dismissed
M/s MBL Infrastructure Limited Vs State Of Uttarakand & Another
Uttarakhand High Court · (2019) 07 UK CK 0083
High Courts05 Jul 2019Allowed
Sahota Seeds Limited & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 07 UK CK 0082
High Courts05 Jul 2019Disposed Of
Dr. Om Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0081
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 18(4)
High Courts05 Jul 2019Disposed Of
Chandan Singh Jina And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 07 UK CK 0080
High Courts05 Jul 2019Disposed Of
Ram Swarath Kushwaha Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 07 UK CK 0079
Notaries Act, 1952 — Section 2(c), 2(d), 2(e), 2(f), 3, 3(a), 4, 4(b), 4(2), 5, 5(1), 5(2), 9, 10, 10(f)Constitution Of India, 1950 — Article 14, 226Notaries Rules, 1956 — Rule 3, 4, 5, 6, 7, 8, 8(B), 8(4)