High Courts16 Sept 2019Dismissed
United India Insurance Company Limited Vs Avnish Kumar & Others
Uttarakhand High Court · (2019) 09 UK CK 0091
Indian Penal Code, 1860 — Section 279, 304A, 338, 427
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 30 of 106
High Courts16 Sept 2019Partly Allowed
Iqbal Bano Vs Sahana & Others
Uttarakhand High Court · (2019) 09 UK CK 0090
Constitution Of India, 1950 — Article 141
High Courts16 Sept 2019Dismissed
Anil Kumar Verma Vs Sheela Verma & Others
Uttarakhand High Court · (2019) 09 UK CK 0089
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 25Constitution Of India, 1950 — Article 227
High Courts16 Sept 2019Partly Allowed
Kokab Ali Khan & Others Vs Deputy Director Consolidation/Additional Collector, Haridwar & Others
Uttarakhand High Court · (2019) 09 UK CK 0088
Code Of Civil Procedure, 1908 — Section 96(3), 100, Order 23 Rule 3AConstitution Of India, 1950 — Article 141
High Courts16 Sept 2019Dismissed
Rohit Arora Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 09 UK CK 0087
High Courts16 Sept 2019Dismissed
M/s Century Traders Vs Bharat Heavy Electricals Limited And Another
Uttarakhand High Court · (2019) 09 UK CK 0086
High Courts16 Sept 2019Dismissed
Manju Arya Vs Gomti Puran Prasad Arya Kanya Inter College & Others
Uttarakhand High Court · (2019) 09 UK CK 0085
High Courts16 Sept 2019Disposed Of
Ishtiyak Ali Alias Ishtkaar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0084
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts16 Sept 2019Disposed Of/ Allowed
Diwakar Nainwal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0083
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts13 Sept 2019Partly Allowed
Naushad And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0082
Indian Penal Code, 1860 — Section 307, 504, 506Code Of Criminal Procedure, 1973 — Section 207, 313, 374
High Courts13 Sept 2019Allowed
Harish Chandra & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0080
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 20(b)(ii), 20(b)(ii)(B), 50, 50a, 50(1), 52(A), 52A(3), 54Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Sept 2019Disposed Of
Nawab Khan & Others Vs Union Of India & Others
Uttarakhand High Court · (2019) 09 UK CK 0079
Payment Of Gratuity Act, 1972 — Section 3, 4, 4(1), 4(3), 4(5), 7(3A), 7(4)(a), 7(7)Constitution Of India, 1950 — Article 14
High Courts13 Sept 2019Disposed Of
Basant Agro Farm Product Pvt. Ltd. And Another Vs Arun Bhaskar And Another
Uttarakhand High Court · (2019) 09 UK CK 0078
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 35, 39, 40, 40A, 41, 54, 219
High Courts13 Sept 2019Dismissed
Pegasus Farmaco India Private Ltd. & Another Vs Union Of India & Others
Uttarakhand High Court · (2019) 09 UK CK 0077
Central Excise Act, 1944 — Section 35B, 35B(1), 35F, 35(1)Cenvat Credit Rules, 2001 — Rule 6
High Courts13 Sept 2019Disposed Of
Pawan Kumar Saini Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 09 UK CK 0076
Code Of Criminal Procedure, 1973 — Section 320, 482Negotiable Instruments Act, 1881 — Section 138
High Courts13 Sept 2019Disposed Of/ Allowed
Aarti Sharma & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 09 UK CK 0075
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 204, 420, 506
High Courts13 Sept 2019Allowed
Dalip Bahadur Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0074
Indian Penal Code, 1860 — Section 24, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts13 Sept 2019Disposed Of/ Allowed
Ashish Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0073
Indian Penal Code, 1860 — Section 34, 147, 323, 342, 365, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts12 Sept 2019Dismissed
Nupur Singh @ Nupur Chauhan & Another Vs Shalini Prem & Others
Uttarakhand High Court · (2019) 09 UK CK 0120
Evidence Act, 1872 — Section 3, 61, 62, 63, 65, 65(a), 66, 68, 74Limitation Act, 1963 — Section 27Succession Act, 1925 — Section 63
High Courts12 Sept 2019Allowed
Devendra Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0072
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 437A